High Courts29 Nov 1926
Mullapudi Satya Narayana Brahmam and Others Vs Maganti Seethayya
Madras High Court · AIR 1927 Mad 597 : (1927) ILR (Mad) 417 : 100 Ind. Cas. 776 : (1927) 25 LW 426 : (1927) 52 MLJ 396
Limitation Act, 1963 — Section 14
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,234 of 61,517
High Courts26 Nov 1926Dismissed
Emperor Vs Kalia Amra
Bombay High Court · (1927) 29 BOMLR 168
Penal Code, 1860 (IPC) — Section 147, 224, 333
High Courts26 Nov 1926
Srimati Giribala Dasi and Another Vs Probhash Chandra Batabyal and Others
Calcutta High Court · 100 Ind. Cas. 278
High Courts26 Nov 1926
Abdul Bari and Others Vs Amirjan and Others
Calcutta High Court · AIR 1927 Cal 940
High Courts26 Nov 1926
Barada Prosad Roy Chowdhury Vs Corporation of Calcutta
Calcutta High Court · AIR 1927 Cal 218
Calcutta Municipal Act, 1923 — Section 346, 359
High Courts26 Nov 1926
Sm. Gouribala Debi and Others Vs Probhas Chandra Batabyal and Others
Calcutta High Court · AIR 1927 Cal 931
High Courts26 Nov 1926Dismissed
Ganpat Rai Vs Firm Kani Ram Munna Lal and Another
Allahabad High Court · AIR 1926 All 293
High Courts25 Nov 1926
Gopal Krishna Saha and Others Vs Mati Lal Singh
Calcutta High Court · AIR 1927 Cal 196
Criminal Procedure Code, 1898 (CrPC) — Section 242, 522
High Courts25 Nov 1926
Sajjad Mirza and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 372 : 101 Ind. Cas. 478
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts25 Nov 1926
Ataharuddin Taluqdar and Another Vs Murari Mohun Dutt and Others
Calcutta High Court · AIR 1928 Cal 193
Bengal Tenancy Act, 1885 — Section 155
High Courts25 Nov 1926Allowed
Kachireddi Nagireddi Vs Sakireddi Chinna Narayanareddi
Bombay High Court · (1927) 29 BOMLR 786
High Courts25 Nov 1926
The South India Industrials, Ltd. Vs Mothey Narasimha Rao
Madras High Court · AIR 1927 Mad 468 : (1927) ILR (Mad) 372 : 100 Ind. Cas. 680 : (1927) 25 LW 477 : (1927) 52 MLJ 199
Limitation Act, 1877 — Section 22
High Courts24 Nov 1926
Japan Cotton Trading Company Ld. Vs Jajodia Cotton Mills Ld.
Calcutta High Court · AIR 1927 Cal 625 : 103 Ind. Cas. 629
Companies Act, 1956 — Section 163
High Courts24 Nov 1926
Pramatha Nath Mallia Vs Radha Kishore Mukherjee and Others
Calcutta High Court · AIR 1927 Cal 344
High Courts24 Nov 1926
Sm. Kumuda Kumari Dasi Vs Dilsook Roy
Calcutta High Court · AIR 1927 Cal 918 : 101 Ind. Cas. 542
Evidence Act, 1872 — Section 11, 13, 32(3), 9
High Courts24 Nov 1926Dismissed
Maharaj Hari Ram Vs Sri Krishan Ram
Allahabad High Court · (1926) 11 AHC CK 0064
High Courts24 Nov 1926Dismissed
(Maharaj) Hari Ram Vs Sri Krishna Ram
Allahabad High Court · (1926) 11 AHC CK 0063
High Courts24 Nov 1926Dismissed
Ali Bahadur Beg and Another Vs Rafi-ullah and Others
Allahabad High Court · (1926) 11 AHC CK 0061
High Courts24 Nov 1926Dismissed
Raman Lal Vs Emperor
Allahabad High Court · AIR 1927 All 223 : (1927) ILR (All) 312
Penal Code, 1860 (IPC) — Section 408
High Courts24 Nov 1926Dismissed
Emperor Vs Ishwar Dayal Pandey and Another
Allahabad High Court · AIR 1927 All 238
Stamp Act, 1899 — Section 62Stamp Act, 1899 — Section 62Stamp Act, 1899 — Section 62