High Courts09 Dec 1926
Debendra Narain Sarkar and Others Vs Satya Charan Mukerji and Others
Calcutta High Court · AIR 1927 Cal 783
Civil Procedure Code, 1908 (CPC) — Section 9
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,228 of 61,517
High Courts09 Dec 1926
Kshetra Lal Singha Roy Vs Prohlad Chandra Majumdar and Another
Calcutta High Court · AIR 1927 Cal 603 : 101 Ind. Cas. 800
Bengal Tenancy Act, 1885 — Section 105, 111B(4)
High Courts09 Dec 1926
Chairman, Municipal Corporation of Faridpore Vs Gour Gopal
Calcutta High Court · AIR 1927 Cal 592 : 101 Ind. Cas. 755
Bengal Municipal Act, 1932 — Section 363
High Courts09 Dec 1926Dismissed
Raghunath Tewari and Others Vs Sita Ram Singh and Others
Allahabad High Court · AIR 1927 All 797
Registration Act, 1908 — Section 28
High Courts09 Dec 1926Disposed Of
Banka Singh and Others Vs Gokul
Allahabad High Court · AIR 1927 All 286 : (1927) ILR (All) 325
Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Dec 1926Allowed
H.F. Mahoney Vs Mrs. Georgiana Dominick
Allahabad High Court · AIR 1927 All 333
High Courts09 Dec 1926
Chinnammal alias Rangammal Vs Venkatasami Naiken
Madras High Court · 101 Ind. Cas. 752
High Courts09 Dec 1926
V.E.S. Subramanian Chetty Vs Kasi Chetti Alias Vairavan Chetty
Madras High Court · 103 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts09 Dec 1926
Vaddapilli Jogarao Vs Kala Venkamma and Others
Madras High Court · 101 Ind. Cas. 143
Transfer of Property Act, 1882 — Section 43
High Courts09 Dec 1926
(Mandavalli) Rammanna Vs Official Receiver
Madras High Court · AIR 1927 Mad 1090
High Courts09 Dec 1926
(Venka) Ramayya Vs (Venka) Narayya and Others
Madras High Court · AIR 1927 Mad 530
High Courts09 Dec 1926
(Samitti) Ranga Reddi and Others Vs Vallialuru China Sidda Reddi and Another
Madras High Court · AIR 1927 Mad 1154
Civil Procedure Code, 1908 (CPC) — Section 1(2)
High Courts09 Dec 1926
Vadapilli Jogarao Vs Kala Venkamma and Others
Madras High Court · AIR 1927 Mad 497 : (1927) 25 LW 523
Transfer of Property Act, 1882 — Section 43
High Courts09 Dec 1926
Sammiti Ranga Reddi and Others Vs Yallialuru Chinasidda Reddi and Another
Madras High Court · (1928) 28 LW 563 : (1928) 55 MLJ 78
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts09 Dec 1926
In Re: Gaddam Venkatasubba Reddi
Madras High Court · (1927) 52 MLJ 298
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts09 Dec 1926
Vanka Ramayya Vs Vanka Narayya and Others
Madras High Court · (1927) 52 MLJ 634
High Courts09 Dec 1926
(Putta) Yarramma Vs Kala Venkamma and Others
Madras High Court · AIR 1927 Mad 659 : 101 Ind. Cas. 165
High Courts09 Dec 1926
Marwadi Samnaji Jawanmull Firm Vs Sripathi Rao
Madras High Court · AIR 1927 Mad 1144(1) : 101 Ind. Cas. 568
High Courts09 Dec 1926
V. E. S. Subramanian Chetty Vs Kasi Chetty
Madras High Court · AIR 1927 Mad 937