High Courts15 Dec 1926Dismissed
Govind Narayan Prabhu Vs Venkatesh Laxman Kamat
Bombay High Court · AIR 1927 Bom 259 : (1927) 29 BOMLR 342 : 101 Ind. Cas. 430
Civil Procedure Code, 1908 (CPC) — Section 11
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,226 of 61,517
High Courts15 Dec 1926
Lalit Mohan Banerjee and Another Vs Norodamoyi Dasi
Calcutta High Court · AIR 1927 Cal 494 : 101 Ind. Cas. 339
Succession Act, 1925 — Section 187
High Courts15 Dec 1926
Captain Maharaj Kumar Gopal Saran Narayan Singh Vs Deonandan Mahton and Others
Patna High Court · AIR 1927 Patna 171 : 102 Ind. Cas. 106
Bengal Tenancy Act, 1885 — Section 69
High Courts15 Dec 1926Disposed Off
Sarju Singh and Others Vs Bijai Bahadur Singh and Others
Allahabad High Court · AIR 1927 All 254 : (1927) ILR (All) 330 : 101 Ind. Cas. 287
High Courts15 Dec 1926Allowed
Ram Chandra Bansal and Another Vs Lalman and Others
Allahabad High Court · AIR 1927 All 329 : (1927) ILR (All) 396
High Courts14 Dec 1926
Sahebzada Faridun Seko Vs Sahebzadi Jehanara Begum
Calcutta High Court · AIR 1927 Cal 382 : 101 Ind. Cas. 104
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Dec 1926
Kasiswar Ray and Others Vs Satya Brahma Das
Calcutta High Court · AIR 1927 Cal 312 : 101 Ind. Cas. 133
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Dec 1926
Shyama Charan Ghose Vs Fakir Chandra Dutt
Calcutta High Court · AIR 1927 Cal 546 : 101 Ind. Cas. 45
Bengal Tenancy Act, 1885 — Section 30
High Courts14 Dec 1926
Dwijendra Krishna Dutta Vs Surendra Nath Nag Choudhury and Others
Calcutta High Court · AIR 1927 Cal 548 : 101 Ind. Cas. 112
High Courts14 Dec 1926Dismissed
Abdul Rahman Vs Emperor
Bombay High Court · (1927) 29 BOMLR 813
Criminal Procedure Code, 1898 (CrPC) — Section 191, 300Penal Code, 1860 (IPC) — Section 120B
High Courts14 Dec 1926Allowed
Hanuman Rai and Others Vs Dipan Rai
Allahabad High Court · (1926) 12 AHC CK 0034
High Courts14 Dec 1926
Collector of Aligarh Vs Sm. Ram Devi and Others
Allahabad High Court · AIR 1927 All 239
High Courts14 Dec 1926
Rugghan Prasad and Another Vs Mt. Dhanno and Others
Allahabad High Court · AIR 1927 All 257 : (1927) ILR (All) 353
Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42
High Courts14 Dec 1926
Mahomed Shafi Vs Muhammad Abdul Aziz and Others
Allahabad High Court · AIR 1927 All 255 : (1927) ILR (All) 391
High Courts14 Dec 1926
Sri Thakurji Vs Jaikali Kunwar and Others
Allahabad High Court · AIR 1927 All 243 : (1927) ILR (All) 328
High Courts14 Dec 1926
Venugopal Reddy and Another Vs Muthuswami Kavundan and Others
Madras High Court · AIR 1927 Mad 1110
High Courts14 Dec 1926
U.M. Sivasubramania Pillai Vs Nagappa Pillai
Madras High Court · AIR 1927 Mad 580 : (1927) 25 LW 615 : (1927) 52 MLJ 636
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts14 Dec 1926
Veerabhadra Pillai Vs (Kadambi) Ramunaja Aiyangar and Others
Madras High Court · AIR 1927 Mad 1086 : 101 Ind. Cas. 833
Transfer of Property Act, 1882 — Section 72, 82