High Courts21 Dec 1926
Panchapagesa Aiyar Vs Natesa Aiyar and Others
Madras High Court · 101 Ind. Cas. 118 : (1927) 52 MLJ 599
Stamp Act, 1899 — Section 46(3)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,224 of 61,517
High Courts21 Dec 1926
In Re: Maruthamuthu Kudumban
Madras High Court · (1927) ILR (Mad) 750 : 101 Ind. Cas. 495 : (1927) 25 LW 599 : (1927) 52 MLJ 601
Criminal Procedure Code, 1898 (CrPC) — Section 162, 174
High Courts21 Dec 1926
Bonthi Damodharam Chetti, minor by his mother and guardian Bonthi Ethirajan Vs Bansilal Abberchand, Rai Bahadur and Others
Madras High Court · (1928) ILR (Mad) 711 : (1928) 28 LW 521 : (1928) 55 MLJ 471
High Courts21 Dec 1926
Panchapegesa Ayyar Vs Natesa Ayyar and Others
Madras High Court · AIR 1927 Mad 593
Stamp Act, 1899 — Section 46
High Courts21 Dec 1926
Damodharam Chetty Vs Bansilal Abeerchand and Others
Madras High Court · AIR 1928 Mad 566
High Courts21 Dec 1926
(Manikka) S. Venkatachalam Aiyar Vs Duraiswami Chetti and Others
Madras High Court · AIR 1927 Mad 1158
High Courts20 Dec 1926
Sm. Matangini Devi and Another Vs Behari Lal Banerjee
Calcutta High Court · AIR 1927 Cal 935
High Courts20 Dec 1926
Sir William Henry Turner and Others Vs Kilburn and Co.
Calcutta High Court · AIR 1927 Cal 332 : 101 Ind. Cas. 854
Contract Act, 1872 — Section 229
High Courts20 Dec 1926
Adam Ali Taluqdar and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 324
Penal Code, 1860 (IPC) — Section 304
High Courts20 Dec 1926
Pravat Chandra Giri Vs Amulya Chandra Bahaduri and Others
Calcutta High Court · AIR 1927 Cal 340 : 101 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Dec 1926
Secretary of State for India Vs Mohammad Ismail Khan and Others
Allahabad High Court · AIR 1927 All 246 : (1927) ILR (All) 353
Land Acquisition Act, 1894 — Section 26Land Acquisition Act, 1894 — Section 26Land Acquisition Act, 1894 — Section 26
High Courts20 Dec 1926
Seth Lachhmi Chand Vs Musammat Lachho and Others
Allahabad High Court · (1927) ILR (All) 334 : 100 Ind. Cas. 764
High Courts20 Dec 1926
Nukala Subbayya Vs Naragam Kristayya
Madras High Court · AIR 1927 Mad 488 : (1927) 52 MLJ 390
Limitation Act, 1963 — Article 12
High Courts20 Dec 1926
In Re: M.A. Kaleek alias James Cooper
Madras High Court · (1927) 52 MLJ 511
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 415
High Courts20 Dec 1926
Muthuswami Pillai Vs Sandana Velan and Others
Madras High Court · AIR 1927 Mad 649 : 101 Ind. Cas. 619 : (1927) 53 MLJ 218
Transfer of Property Act, 1882 — Section 43
High Courts20 Dec 1926
Kommaraju Narasimham and Another Vs Kolli Sobhanadri and Others
Madras High Court · 101 Ind. Cas. 157 : (1927) 25 LW 653 : (1927) 52 MLJ 632
Madras Estates Land Act, 1908 — Section 3(7)
High Courts20 Dec 1926
Kommaraju Narasimham and Another Vs Kolli Sobhabadi and Others
Madras High Court · AIR 1927 Mad 610
Madras Estates Land Act, 1908 — Section 3(7)
High Courts20 Dec 1926
M.A. Kaleek alias James Cooper Vs Emperor
Madras High Court · AIR 1927 Mad 544 : 101 Ind. Cas. 484
Penal Code, 1860 (IPC) — Section 415
High Courts17 Dec 1926
Dharanidhar Boral Vs Panchanan Saha and Others
Calcutta High Court · AIR 1927 Cal 559 : 101 Ind. Cas. 15
Transfer of Property Act, 1882 — Section 85, 90