High Courts22 Dec 1926
Munshi Safar Ali Master Vs Abdul Majid and Another
Calcutta High Court · AIR 1927 Cal 279
Transfer of Property Act, 1882 — Section 108(J), 116
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,223 of 61,517
High Courts22 Dec 1926
Kshetra Nath Sikdar and Others Vs Harasukdas Balkissen Das and Others
Calcutta High Court · AIR 1927 Cal 538
Registration Act, 1908 — Section 17
High Courts22 Dec 1926
Umapati Mukerjee and Others Vs Sheikh Soleman and Others
Calcutta High Court · AIR 1927 Cal 614 : 103 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Dec 1926
Pestanji Ratanji Dabu and Co. Vs The Collector of West Khandesh
Bombay High Court · (1927) 29 BOMLR 361 : (1927) ILR (Bom) 416 : 101 Ind. Cas. 582
Government of India Act, 1915 — Section 107
High Courts22 Dec 1926
Secretary of State Vs Natabar Mangraj
Patna High Court · AIR 1927 Patna 254
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts22 Dec 1926
Basgit Singh Vs Emperor
Patna High Court · AIR 1928 Patna 129
Evidence Act, 1872 — Section 45Registration Act, 1908 — Section 82(c), 82(d)
High Courts22 Dec 1926
(Kumar) Jogendra Narain Sinha and Others Vs Kali Kinkar Sinha
Patna High Court · AIR 1927 Patna 251
High Courts21 Dec 1926
Sarat Krishna Bose Vs Bisweswar Mitra and Others
Calcutta High Court · AIR 1927 Cal 534 : 103 Ind. Cas. 69
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts21 Dec 1926
Kumarish Ch. Mukhopadhya Vs Ram Taran Ghosh and Others
Calcutta High Court · AIR 1927 Cal 939
Bengal Tenancy Act, 1885 — Section 153
High Courts21 Dec 1926
Midnapore Zamindari Co. Ltd. Vs Sadhumoni Dasi
Calcutta High Court · AIR 1927 Cal 846
Bengal Tenancy Act, 1885 — Section 160, 167
High Courts21 Dec 1926
Sarat Chandra Haldar Vs Mitra Mukerjee and Co. and Another
Calcutta High Court · AIR 1927 Cal 420
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Dec 1926
Asrafali Saiyal Vs Nasur Sarkar and Others
Calcutta High Court · AIR 1927 Cal 343 : 101 Ind. Cas. 607
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts21 Dec 1926
Kishen Dayal Chaukidar Vs Darjeeling Municipality
Calcutta High Court · AIR 1927 Cal 574 : 103 Ind. Cas. 63
Darjeeling Municipal Act, 1900 — Section 244(s)
High Courts21 Dec 1926
Abhiram Bedanta Vs Chintamani Bedanta and Another
Patna High Court · 100 Ind. Cas. 701
Bengal Tenancy Act, 1885 — Section 103B
High Courts21 Dec 1926Allowed
Babu Ram Vs Inamullah
Allahabad High Court · AIR 1927 All 241 : (1927) ILR (All) 402
High Courts21 Dec 1926
Mathura Kurmi Vs Jagdeo Singh and Others
Allahabad High Court · (1926) 12 AHC CK 0013
High Courts21 Dec 1926
Manikka S. Venkatachalam Iyer Vs Doraiswami Chetty and Others
Madras High Court · 102 Ind. Cas. 141
High Courts21 Dec 1926
Meenakshi Ammal Vs Ammini Ammal
Madras High Court · AIR 1927 Mad 657 : 101 Ind. Cas. 610
Transfer of Property Act, 1882 — Section 53
High Courts21 Dec 1926
In Re: R.K. Abdul Rahiman Sahib and Co. Madrasa Hasanatha Zaria Girls' School
Madras High Court · (1928) ILR (Mad) 308 : 112 Ind. Cas. 486 : (1928) 55 MLJ 12