JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,222 of 61,517

High Courts04 Jan 1927Dismissed

King-Emperor Vs Phakkar

Allahabad High Court · AIR 1927 All 472

High Courts04 Jan 1927

Siwan Rai and Another Vs Lachmi Singh and Another

Allahabad High Court · (1927) 01 AHC CK 0016

High Courts04 Jan 1927

Sham Saran Das and Others Vs Harbans and Others

Allahabad High Court · AIR 1927 All 777

Agra Tenancy Act, 1926 — Section 102

High Courts04 Jan 1927

Musammat Nazirun-Nisa Vs Musammat Asifa Begum

Allahabad High Court · 100 Ind. Cas. 577

Transfer of Property Act, 1882 — Section 67(a)

High Courts04 Jan 1927

Panchanadam Pillai and Others Vs Parvati Ammal and Others

Madras High Court · AIR 1928 Mad 955 : 108 Ind. Cas. 649

Civil Procedure Code, 1908 (CPC) — Section 92

High Courts03 Jan 1927

P. Rama Aiyar Vs T.R. Sivagnanam Pillai and Others

Madras High Court · (1928) ILR (Mad) 68 : (1928) 27 LW 159 : (1928) 54 MLJ 140

High Courts03 Jan 1927

Durga Charan Chandra Vs Ambica Charan Chandra

Calcutta High Court · AIR 1927 Cal 393 : 101 Ind. Cas. 130

Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74

High Courts03 Jan 1927

Jnanendra Chandra Ghose Vs Royman Sheikh

Calcutta High Court · AIR 1927 Cal 513

Bengal Tenancy Act, 1885 — Section 161, 170(3), 85

High Courts03 Jan 1927

India General Navigation and Ry. Co. Ltd. Vs Girdharilal Gobardhone Das and Others

Calcutta High Court · AIR 1927 Cal 394

Carriers Act, 1865 — Section 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Railways Act, 1890 — Section 104, 77

High Courts03 Jan 1927Disposed Of

Ganga Prasad and Another Vs Madhuri Saran and Another

Allahabad High Court · AIR 1927 All 352

High Courts03 Jan 1927

Sinni Ammal Vs R.M.P.S. Palaniappa Chettiar (deceased) and his Legal Representatives

Madras High Court · 102 Ind. Cas. 118

High Courts03 Jan 1927

Chingi Chinnappa Naidu (dead) and Others Vs Maniam Raju Goundan and Others

Madras High Court · (1927) 53 MLJ 104

High Courts03 Jan 1927

Sinni Ammal Vs R. M. Pl. S. Palaniappa Chettiar and Others

Madras High Court · AIR 1927 Mad 707

High Courts01 Jan 1927

Rangaswami Kanda Pillai Vs King-Emperor

Madras High Court · AIR 1927 Mad 789

High Courts31 Dec 1926

Mt. Bibi Aisha Vs Mahabir Prasad

Patna High Court · AIR 1927 Patna 324

Limitation Act, 1963 — Article 179(4)

High Courts23 Dec 1926Dismissed

Madan Mohan Lal Vs Jai Nandan Lonia and Others

Allahabad High Court · AIR 1927 All 411

High Courts23 Dec 1926

Raghubar Dayal and Others Vs Mulwa and Others

Allahabad High Court · AIR 1927 All 288 : (1927) ILR (All) 440

Presidency Small Cause Courts Act, 1882 — Article 35(ii)Presidency Small Cause Courts Act, 1882 — Article 35(ii)Presidency Small Cause Courts Act, 1882 — Article 35(ii)

High Courts23 Dec 1926

Hardeo Das, Nanak Chand Vs Ram Prasad, Shyam Sundar Lal and Others

Allahabad High Court · AIR 1927 All 238(1) : (1927) ILR (All) 438

Contract Act, 1872 — Section 30Contract Act, 1872 — Section 30Contract Act, 1872 — Section 30

High Courts22 Dec 1926

Nazir Ahmed Vs Emperor

Calcutta High Court · AIR 1927 Cal 478

Criminal Procedure Code, 1898 (CrPC) — Section 476

High Courts22 Dec 1926

Hyat Mahomed and Others Vs Shaikh Mannu and Others

Calcutta High Court · AIR 1927 Cal 290

Civil Procedure Code, 1908 (CPC) — Section 23