High Courts07 Jan 1927Dismissed
L. Madan Lal Vs Lal Chand
Allahabad High Court · AIR 1927 All 463 : (1927) ILR (All) 457
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,220 of 61,517
High Courts07 Jan 1927
Irshad Husain Vs Makut Manohar and Others
Allahabad High Court · AIR 1927 All 377
High Courts07 Jan 1927
Abdul Karim and Others Vs Gauri Shankar and Others
Allahabad High Court · AIR 1927 All 788
High Courts07 Jan 1927
Public Prosecutor Vs K. Saidali Kutti and Sons
Madras High Court · AIR 1927 Mad 624 : (1927) ILR (Mad) 752 : (1927) 25 LW 655
High Courts07 Jan 1927
Adusumilli Gopalakrishnayya and Another Vs Battula Venkataswami
Madras High Court · (1927) 26 LW 72 : (1927) 53 MLJ 226
High Courts07 Jan 1927
Adusumilli Gopalakrishnayya and Another Vs Kosuri Venkataratnam and Others
Madras High Court · AIR 1927 Mad 1088 : 103 Ind. Cas. 618
High Courts07 Jan 1927
Narayanan, minor by next friend Palani Goundan Vs Pappayi alias Karuppayi
Madras High Court · AIR 1927 Mad 788 : 103 Ind. Cas. 499 : (1927) 26 LW 164 : (1927) 53 MLJ 229
High Courts06 Jan 1927
Fazlur Rahman Vs Sardar Ali and Others
Calcutta High Court · AIR 1928 Cal 338
Civil Procedure Code, 1908 (CPC) — Section 66Specific Relief Act, 1877 — Section 9
High Courts06 Jan 1927
Munshi Fuzlur Rahaman, Mukhtear Vs Sadar Ali and Others
Calcutta High Court · 107 Ind. Cas. 67
High Courts06 Jan 1927Dismissed
Musa Imran Vs Bhagwan Das and Another
Allahabad High Court · (1927) 01 AHC CK 0030
High Courts06 Jan 1927
Dwarika Tewari and Others Vs Mata Badal Mali and Others
Allahabad High Court · AIR 1927 All 781
High Courts06 Jan 1927
Emperor Vs Allah Mahr and Another
Allahabad High Court · AIR 1927 All 279 : (1927) ILR (All) 443
High Courts06 Jan 1927
K.S. Natesa Iyer Vs Sahasranama Iyer and Others
Madras High Court · 103 Ind. Cas. 814
Transfer of Property Act, 1882 — Section 58
High Courts06 Jan 1927
Yarlagada Pakeerayya and Others Vs Puligadda Suryanarayana and Another
Madras High Court · 103 Ind. Cas. 74
Contract Act, 1872 — Section 46
High Courts06 Jan 1927
Yarlagadda Pakeerayya and Others Vs Puligadda Suryanarayana and Another
Madras High Court · AIR 1927 Mad 791
High Courts06 Jan 1927
K.S. Natesa Aiyar Vs Sahasranama Aiyar and Others
Madras High Court · AIR 1927 Mad 773 : (1927) 53 MLJ 550
Transfer of Property Act, 1882 — Section 58
High Courts06 Jan 1927
Ramalingam Chettiar Vs A.L.S.R.P.L. Subrahmanya Chettiar by his agent Narayanan Chettiar and Others
Madras High Court · (1927) ILR (Mad) 614 : 103 Ind. Cas. 394 : (1927) 25 LW 699 : (1927) 52 MLJ 612
Evidence Act, 1872 — Section 92
High Courts06 Jan 1927
Sri Ranga Thathachariar, late a minor by next friend Komalathammal, but now declared major and next friend discharged Vs Srinivasa Thathachariar alias Srinivasa Raghavachariar
Madras High Court · AIR 1927 Mad 801 : (1927) ILR (Mad) 866 : (1927) 26 LW 125 : (1927) 53 MLJ 189
High Courts05 Jan 1927
(Srimati) Saroj Bala and Others Vs Jatindra Nath Bose and Others
Calcutta High Court · AIR 1927 Cal 619 : 103 Ind. Cas. 625
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5, 110
High Courts05 Jan 1927
Raja Sati Prasad Garga Bahadur and Others Vs Mahesh Bhunia
Calcutta High Court · AIR 1927 Cal 561 : 103 Ind. Cas. 542