High Courts11 Jan 1927
Unnamalai Ammal Vs F. W. Wilson and Others
Madras High Court · AIR 1927 Mad 1187 : 103 Ind. Cas. 869
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,219 of 61,517
High Courts11 Jan 1927
Kamisetty Raja Rao Vs T. Ramaswami
Madras High Court · AIR 1927 Mad 566 : (1927) ILR (Mad) 754 : (1927) 25 LW 608 : (1927) 52 MLJ 647
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts11 Jan 1927
W. Subbalakshmi Ammal Vs Narasiah A. Lakshminarasimha Aiyah Vs W. Subbalakshmi Ammal and Another
Madras High Court · 102 Ind. Cas. 360
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Jan 1927
Ahobilachariar and Others Vs Thulasi Ammal and Others
Madras High Court · AIR 1927 Mad 830 : 103 Ind. Cas. 281
High Courts10 Jan 1927
Gour Mohan Gossain and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 801
Calcutta Police Act, 1866 — Section 3
High Courts10 Jan 1927
Nandi Manjhi Vs Dwarka Nath Dubey
Patna High Court · AIR 1927 Patna 402
Chotanagpur Tenancy Act, 1908 — Section 139A, 139A(4)
High Courts10 Jan 1927Dismissed
Tirkha Ram Vs Chhotey
Allahabad High Court · AIR 1927 All 520
Uttar Pradesh Land Revenue Act, 1901 — Section 83
High Courts10 Jan 1927Dismissed
Maha Mangal Rai and Others Vs Kishun Kandu
Allahabad High Court · (1927) 01 AHC CK 0031
High Courts10 Jan 1927
Muhammad Said Khan and Others Vs Indarpati Singh and Others
Allahabad High Court · AIR 1927 All 315
High Courts07 Jan 1927
Bibhuti Bhusan Rai and Another Vs Chinibas Makhal
Calcutta High Court · AIR 1927 Cal 381
Bengal Tenancy Act, 1885 — Section 143
High Courts07 Jan 1927
Sourendra Nath Mitra and Another Vs Sreemati Tarubala Dasi
Calcutta High Court · AIR 1927 Cal 354 : 101 Ind. Cas. 9
High Courts07 Jan 1927
Nobin Chandra Bhattacharyya Chowdhuri Vs Debendra Sen and Others
Calcutta High Court · AIR 1927 Cal 522
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 67, 68
High Courts07 Jan 1927
Nabin Chandra Bhattacharjya Chowdhuri Vs Debendra Sen and Others
Calcutta High Court · 101 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts07 Jan 1927
Akkawa Ramchandrappa Yadav Vs Sayadkhan Muthekhan Mulgund
Bombay High Court · 102 Ind. Cas. 232
High Courts07 Jan 1927
Akkava Ramchandrappa Yadav Vs Sayadkhan Muthekhan Mulgund
Bombay High Court · AIR 1927 Bom 620 : (1927) 29 BOMLR 386 : (1927) ILR (Bom) 475
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43, 6
High Courts07 Jan 1927Dismissed
Bishwanath Singh Vs Dasrath Dube
Allahabad High Court · (1927) 01 AHC CK 0080
High Courts07 Jan 1927Dismissed
Sardar Singh and Others Vs Man Singh
Allahabad High Court · AIR 1927 All 806
Transfer of Property Act, 1882 — Section 111(g)
High Courts07 Jan 1927Dismissed
Biswanath Singh Vs Dasrath Dube
Allahabad High Court · (1927) 01 AHC CK 0058