High Courts19 Jan 1927
Vellachamy Vs K. P. A. N. R. Muthiah Chetty and Others
Madras High Court · AIR 1927 Mad 1132 : 103 Ind. Cas. 274 : (1927) 26 LW 241
Civil Procedure Code, 1908 (CPC) — Section 10
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,217 of 61,517
High Courts19 Jan 1927
Subramania Aiyar alias Gurumurthi Aiyar Vs Varadarajulu Naidu and Others
Madras High Court · (1927) 26 LW 19 : (1927) 53 MLJ 110
High Courts19 Jan 1927
Palepu Narayanamurthi Vs Komali Chandrayya
Madras High Court · AIR 1927 Mad 790 : (1927) 26 LW 67 : (1927) 53 MLJ 174
High Courts19 Jan 1927
Julien Marret Vs Mahomed Khaleel and Another
Madras High Court · AIR 1927 Mad 443 : 103 Ind. Cas. 31 : (1927) 53 MLJ 375
High Courts18 Jan 1927
Srinath Roy Vs Taraprasanna Roy and Others
Calcutta High Court · AIR 1927 Cal 375
Transfer of Property Act, 1882 — Section 14
High Courts18 Jan 1927
Hari Narayan Chandra and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 27
Arms Act, 1959 — Section 19(f)Bengal Criminal Law Amendment (Supplementary) Act, 1925 — Section 4(1)(2)Criminal Procedure Code, 1898 (CrPC) — Section 360, 397
High Courts18 Jan 1927Allowed
Vidya Shankar Vs Vidya Narsinha
Bombay High Court · (1927) 29 BOMLR 839 : (1927) ILR (Bom) 442
High Courts18 Jan 1927
Rajrajeshwarashram Vs Svarupanandtirtha
Bombay High Court · AIR 1927 Bom 499 : (1927) 29 BOMLR 1031 : 103 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10Succession Act, 1865 — Section 383
Privy Council18 Jan 1927
British America Nickel Corporation Limited, and others Vs M.J. O''Brien Limited
Privy Council · (1927) AIR(PC) 62
Privy Council18 Jan 1927
Shri Sachidanand Vidya Shanhar Bharati Swami Guru Shri Sachidanand Vidya Narsinha Bharati Swami Jajadguru and another Vs Shri Vidya Narsinha Bharati Guru Vidya Shankar Bharati Swami Math Karvir and another
Privy Council · (1927) AIR(PC) 57
High Courts18 Jan 1927Allowed
Sudaman and Others Vs Emperor
Allahabad High Court · (1927) 01 AHC CK 0027
High Courts18 Jan 1927
Kalyan Vs Mt. Desrani
Allahabad High Court · AIR 1927 All 361 : (1927) ILR (All) 488
High Courts17 Jan 1927
Hashim Ibrahim Saleji and Others Vs Secretary of State and Others
Calcutta High Court · AIR 1927 Cal 352 : 101 Ind. Cas. 539
Land Acquisition Act, 1894 — Section 18
High Courts17 Jan 1927
J.C. Galstaun Vs F.E. Dinshaw and Others
Calcutta High Court · AIR 1927 Cal 581
Civil Procedure Code, 1908 (CPC) — Section 115, 46, 47
High Courts17 Jan 1927
Fool Kumari Dasi Vs Khirod Chandra Das Gupta
Calcutta High Court · AIR 1927 Cal 474
English Bankruptcy Act, 1914 — Section 105
High Courts17 Jan 1927
Sita Ram Vs Hanuman Prasad and Others
Patna High Court · AIR 1927 Patna 413
Government of India Act, 1915 — Section 107
High Courts17 Jan 1927Dismissed
Janki Rai Vs Emperor
Allahabad High Court · AIR 1927 All 383 : (1927) ILR (All) 182
High Courts17 Jan 1927Allowed
Mrs. F.M. Torpey Vs King-Emperor
Allahabad High Court · AIR 1927 All 375 : (1927) ILR (All) 484 : 101 Ind. Cas. 671
High Courts17 Jan 1927Dismissed
Sitara Shahjahan Begam and Another Vs Munna and Another
Allahabad High Court · AIR 1927 All 342