High Courts20 Jan 1927
Dibakar (Bene) Vs Saktidhar Kabiraj
Calcutta High Court · AIR 1927 Cal 520
Criminal Procedure Code, 1898 (CrPC) — Section 237, 535, 537(a)Penal Code, 1860 (IPC) — Section 143
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,216 of 61,517
High Courts20 Jan 1927
Satis Chandra Bandopadhya and Others Vs Hashem Ali Kazi and Others
Calcutta High Court · AIR 1927 Cal 488 : 103 Ind. Cas. 124
High Courts20 Jan 1927Dismissed
Kamta Prasad Misir Vs Bhulai Misir
Allahabad High Court · 100 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Jan 1927Dismissed
Nasir Khan and Others Vs Tara Chand
Allahabad High Court · AIR 1927 All 357
High Courts20 Jan 1927Dismissed
Kampta Prasad Misir Vs Bhulai Misir
Allahabad High Court · AIR 1927 All 365
High Courts20 Jan 1927Dismissed
Raghunath Prasad and Others Vs Ram Bharose and Another
Allahabad High Court · AIR 1927 All 421
High Courts20 Jan 1927Allowed
Abdul Aziz Khan and Others Vs Muhammad Husain and Others
Allahabad High Court · AIR 1927 All 415
High Courts20 Jan 1927
Ram Singh Vs Man Singh
Allahabad High Court · AIR 1927 All 654 : (1927) ILR (All) 501
Stamp Act, 1899 — Section 3(44)
High Courts20 Jan 1927
Sita Ram and Others Vs Roshan Lal and Another
Allahabad High Court · (1927) 01 AHC CK 0002
High Courts20 Jan 1927
Tangella Narasimhaswami, Dharmakartha of Sri Kodanda Ramachandra Moorthy Vs Iamidi Venkatalingam and Others
Madras High Court · AIR 1927 Mad 636 : (1927) ILR (Mad) 687 : 103 Ind. Cas. 302 : (1927) 25 LW 806 : (1927) 53 MLJ 203
Trusts Act, 1882 — Section 5
High Courts20 Jan 1927
Muthu K.R.N. Muthia Vs M.B.P.R.E.S.P. Ekappa Chettiar and Others
Madras High Court · 101 Ind. Cas. 646
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 1927
Emperor Vs Maganlal Jhavarchand
Bombay High Court · 101 Ind. Cas. 602
Criminal Procedure Code, 1898 (CrPC) — Section 408, 562Penal Code, 1860 (IPC) — Section 379
High Courts19 Jan 1927
Emperor Vs Maganlal Jhaverchand
Bombay High Court · AIR 1927 Bom 366 : (1927) 29 BOMLR 482
Criminal Procedure Code, 1898 (CrPC) — Section 408Penal Code, 1860 (IPC) — Section 379
High Courts19 Jan 1927
Emperor Vs Sitaram Narayan Ghogle
Bombay High Court · AIR 1927 Bom 360 : (1927) 29 BOMLR 480
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts19 Jan 1927Dismissed
Ganga Prasad and Another Vs Sukhdeo Sahu
Allahabad High Court · (1927) 01 AHC CK 0044
High Courts19 Jan 1927
Prahlad Prasad and Another Vs Bhagwan Das and Another
Allahabad High Court · AIR 1927 All 677 : (1927) ILR (All) 496
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19Stamp Act, 1899 — Section 36
High Courts19 Jan 1927
Subramania Iyer alias Gurumurthi Ayyar Vs Varadarajulu Naidu and Others
Madras High Court · 103 Ind. Cas. 146
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts19 Jan 1927
Dakshinamurthy Pillai Vs Vedamurthy Mudaliar and Others
Madras High Court · AIR 1927 Mad 842
High Courts19 Jan 1927
Dakshinamurthi Pillai Vs Vedamurthy Mudaliar and Others
Madras High Court · 103 Ind. Cas. 311 : (1927) 53 MLJ 440
Civil Procedure Code, 1908 (CPC) — Section 47