High Courts26 Jan 1927Allowed
Mewa Ram Vs Lal Sahai and Another
Allahabad High Court · (1927) 01 AHC CK 0069
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,214 of 61,517
High Courts26 Jan 1927
M. A. Razack Vs King-Emperor
Madras High Court · AIR 1927 Mad 501 : (1927) ILR (Mad) 760
High Courts26 Jan 1927
Josyam Parasuramayya Vs Josyam Venkataramayya and Others
Madras High Court · AIR 1927 Mad 777 : 103 Ind. Cas. 855
High Courts26 Jan 1927
U. Panduranga Bhatta Vs M. Krishna Nayak and Sons and Others
Madras High Court · (1927) 53 MLJ 303
High Courts26 Jan 1927
Vepery Kotilingam Mudaliar (dead) and Another Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1927) 53 MLJ 452
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Religious Endowments Act — Section 80(2)
High Courts26 Jan 1927
In Re: M.A. Razak
Madras High Court · (1927) 25 LW 613 : (1927) 52 MLJ 620
Madras City Municipal Act, 1904 — Section 357
High Courts25 Jan 1927
Chaudhary Chandrika Prasad Singh and Others Vs Mithu Rai and Others
Patna High Court · AIR 1927 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 2
High Courts25 Jan 1927Disposed Of
Ata Husain and Others Vs Latif Husain
Allahabad High Court · (1927) 01 AHC CK 0070
High Courts25 Jan 1927Allowed
Khuda Bax and Others Vs Raghunandan Lal and Others
Allahabad High Court · (1927) 01 AHC CK 0063
High Courts25 Jan 1927Dismissed
Mt. Dhiraji and Others Vs Mt. Chandra Kali
Allahabad High Court · AIR 1927 All 398
High Courts25 Jan 1927Dismissed
Gulab Rai and Another Vs Tulsi Ram
Allahabad High Court · AIR 1927 All 437 : 101 Ind. Cas. 322
High Courts25 Jan 1927
V. Panduranga Bhatta Vs M. Krishna Nayak and sons and Others
Madras High Court · AIR 1927 Mad 889
High Courts24 Jan 1927Dismissed
Maneklal Girdharlal Soni Vs Mahipatram Mansukhram Patel
Bombay High Court · AIR 1927 Bom 492 : (1927) 29 BOMLR 1109 : (1927) ILR (Bom) 454 : 103 Ind. Cas. 898
Dekkhan Agriculturists Relief Act, 1879 — Section 21
High Courts24 Jan 1927Allowed
Shriram Vithuram Vs Trimbak Amolakchand
Bombay High Court · AIR 1927 Bom 514 : (1927) 29 BOMLR 1036 : 103 Ind. Cas. 645
Contract Act, 1872 — Section 78
High Courts24 Jan 1927Dismissed
Musammat Huseni Begam alias Masiti Begam Vs Syed Mohammad Mehdi
Allahabad High Court · 100 Ind. Cas. 673
High Courts24 Jan 1927Dismissed
Raj Narayan Pandey Vs King-Emperor
Allahabad High Court · AIR 1927 All 394 : 101 Ind. Cas. 886
High Courts24 Jan 1927Dismissed
The Upper India Rice Mills Ltd. Vs The Jaunpur Sugar Factory Ltd.
Allahabad High Court · AIR 1927 All 161 : (1927) ILR (All) 520 : 101 Ind. Cas. 224
High Courts24 Jan 1927Dismissed
Huseni Begam Vs Syed Mohammad Mehdi
Allahabad High Court · AIR 1927 All 340 : (1927) ILR (All) 547
High Courts24 Jan 1927Dismissed
Baij Nath and Another Vs Ram Bharos
Allahabad High Court · (1927) 01 AHC CK 0040
High Courts24 Jan 1927Allowed
Bhagwan Sahai Vs Nanak Chand and Others
Allahabad High Court · AIR 1927 All 336 : (1927) ILR (All) 516