High Courts21 Jan 1927
Imperial Tobacco Co. Vs Albert Bonnan
Calcutta High Court · AIR 1928 Cal 1
Civil Procedure Code, 1908 (CPC) — Section 95Limitation Act, 1963 — Article 36Sea Customs Act, 1878 — Section 18, 19A
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,215 of 61,517
High Courts21 Jan 1927
Ramgopal Ghose Vs Dhirendra Nath Sen and Others
Calcutta High Court · AIR 1927 Cal 376 : 101 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 53(b)
High Courts21 Jan 1927
Krishen Doyal Jalan Vs Corporation of Calcutta
Calcutta High Court · AIR 1927 Cal 509
Calcutta Municipal Act, 1923 — Section 631(1)Criminal Procedure Code, 1898 (CrPC) — Section 133, 340, 342, 363
High Courts21 Jan 1927
Basiruddin and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 931a : 101 Ind. Cas. 660
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 117, 147, 149, 325, 71
High Courts21 Jan 1927
Krishan Doyal Jalan Vs The Corporation of Calcutta
Calcutta High Court · 101 Ind. Cas. 183
Calcutta Municipal Act, 1923 — Section 363, 488Criminal Procedure Code, 1898 (CrPC) — Section 1, 342, 4(o), 5(2)
High Courts21 Jan 1927
Emperor Vs Zipru Tanaji Patil
Bombay High Court · (1927) 29 BOMLR 484 : (1927) ILR (Bom) 487 : 101 Ind. Cas. 604
Easements Act, 1882 — Section 36Mamlatdars Court Act, 1906 — Section 21Penal Code, 1860 (IPC) — Section 426
High Courts21 Jan 1927
Kamakshya Narayan Singh Vs Thakur Jado Charan Singh and Others
Patna High Court · AIR 1928 Patna 294
Chota Nagpur Encumbered Estates Act, 1876 — Section 2, 33(2)
High Courts21 Jan 1927Dismissed
Bhairo Lohar and Another Vs Abdul Wahab and Others
Allahabad High Court · AIR 1927 All 551 : 101 Ind. Cas. 591
High Courts21 Jan 1927Dismissed
Ram Pratab Singh and Others Vs Lal Bahadur Singh and Others
Allahabad High Court · (1927) 01 AHC CK 0052
High Courts21 Jan 1927Allowed
Badal Singh and Others Vs Debi Saran Dhar Dube
Allahabad High Court · AIR 1927 All 395 : (1927) ILR (All) 506
High Courts21 Jan 1927Allowed
Mt. Ahmadi Begam Vs Abdul Aziz and Others
Allahabad High Court · AIR 1927 All 345 : (1927) ILR (All) 503
High Courts21 Jan 1927
In re: Donepudi Rangayya and Another
Madras High Court · AIR 1927 Mad 1111
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1927
Konakalla Rama Rao Vs Nallari Pitchayya
Madras High Court · (1927) 53 MLJ 131
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts21 Jan 1927
Abdul Kadi Rowther and Another Vs Uthumansa Rowther
Madras High Court · AIR 1927 Mad 722
High Courts20 Jan 1927
Muthu K.R.N. Muthia Chettiar Vs M.B.P.R.E.S.P. Ekappa Chettiar and Others
Madras High Court · AIR 1927 Mad 598 : (1927) 52 MLJ 597
Government of India Act, 1915 — Section 107
High Courts20 Jan 1927
Adinarayana Reddi Vs Subbarayal Reddi and Others
Madras High Court · AIR 1927 Mad 1116(1)
High Courts20 Jan 1927
Dibakar Das (Bene) Vs Saktidhar Kabiraj
Calcutta High Court · 101 Ind. Cas. 180
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 423(6)(2), 535, 537(a)Penal Code, 1860 (IPC) — Section 143