High Courts01 Feb 1927
Jnanendra Mohan Bhaduri and Another Vs Sm. Annapurna Debi and Another
Calcutta High Court · AIR 1927 Cal 562
Arbitration Act, 1940 — Section 15
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,212 of 61,517
High Courts01 Feb 1927
Kumar Ganganand Singh and Others Vs Maharaja Sir Rameshwar Singh Bahadur and Another
Patna High Court · AIR 1927 Patna 271 : 102 Ind. Cas. 449
Evidence Act, 1872 — Section 115
High Courts01 Feb 1927
Raghunath Prasad Sahu and Another Vs Musammat Rampiari Kuer and Others
Patna High Court · 109 Ind. Cas. 645
Limitation Act, 1963 — Section 5
High Courts01 Feb 1927
Raghunath Prasad Sahu Vs Mt. Rampiari Kuer
Patna High Court · AIR 1928 Patna 118
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts01 Feb 1927
Mirza Zulfakar Beg and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 231
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts01 Feb 1927
Parsotim Das and Others Vs Emperor
Patna High Court · 106 Ind. Cas. 221
Criminal Procedure Code, 1898 (CrPC) — Section 242, 263, 342, 364Railways Act, 1989 — Section 121
High Courts01 Feb 1927Dismissed
Jwala Prasad and Another Vs Sher Singh and Others
Allahabad High Court · AIR 1927 All 488 : 101 Ind. Cas. 775
High Courts01 Feb 1927Dismissed
Abdul Sattar Vs Mt. Aqida Bibi
Allahabad High Court · AIR 1927 All 319
High Courts01 Feb 1927
T.R. Kaliaperumal Naicker and Others Vs O.S. Ramachandra Iyer and Others
Madras High Court · 102 Ind. Cas. 444 : (1927) 26 LW 171
Provincial Insolvency Act, 1920 — Section 20, 29
High Courts01 Feb 1927
T. K. Kaliaperumal Naicker and Others Vs O. S. Ramchandra Ayyar and Others
Madras High Court · AIR 1927 Mad 693
High Courts01 Feb 1927
T.R. Kaliaperumal Naicker and Others Vs O.S. Ramachandra Aiyar, Official Receiver in I.P. No. 38 of 1919 on the file of the Court of the District Munsif of Kumbakonam (ceased to be O.R.) and Another
Madras High Court · (1927) 53 MLJ 142
Provincial Insolvency Act, 1920 — Section 20
High Courts31 Jan 1927
Sarat Chandra Khan Vs Upendra Nath Bose
Calcutta High Court · AIR 1927 Cal 623 : 103 Ind. Cas. 235
Limitation Act, 1908 — Section 12
High Courts31 Jan 1927
Haji Ayub Mandal Vs Emperor
Calcutta High Court · AIR 1927 Cal 680 : 103 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 395
High Courts31 Jan 1927
Emperor Vs Basavaneppa Basava
Bombay High Court · AIR 1927 Bom 361 : (1927) 29 BOMLR 488 : 101 Ind. Cas. 595
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts31 Jan 1927Dismissed
Hatimbhai Hassanally Vs Framroz Eduljee Dinshaw
Bombay High Court · AIR 1927 Bom 278 : (1927) 29 BOMLR 498 : (1927) ILR (Bom) 516
Civil Procedure Code, 1908 (CPC) — Section 16, 17Transfer of Property Act, 1882 — Section 59
High Courts31 Jan 1927Dismissed
Rajaram Tukaram Vs The Central Bank of India Limited
Bombay High Court · (1927) 29 BOMLR 659 : (1927) ILR (Bom) 711
High Courts31 Jan 1927Allowed
Mukund Lal Vs Mohan Lal and Others
Allahabad High Court · (1927) 01 AHC CK 0072
High Courts31 Jan 1927Dismissed
Aulad Ali and Others Vs Syed Ali Athar and Another
Allahabad High Court · AIR 1927 All 170 : (1927) ILR (All) 527
High Courts31 Jan 1927
Municipal Board of Ferozabad Vs Bhola Nath and Another
Allahabad High Court · AIR 1927 All 432 : 101 Ind. Cas. 446
High Courts31 Jan 1927
Goli Paddayya and Others Vs Chaliki Krishnamurthy
Madras High Court · AIR 1927 Mad 653 : (1928) ILR (Mad) 203 : 103 Ind. Cas. 331 : (1927) 25 LW 773 : (1927) 52 MLJ 674