High Courts03 Feb 1927
(Boddipati) Lalamma and Others Vs Emperor
Madras High Court · AIR 1928 Mad 197
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,211 of 61,517
High Courts03 Feb 1927
Emperor Vs Butubai Ganeshu
Bombay High Court · 101 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 114, 373
High Courts03 Feb 1927
Emperor Vs Batubai Ganeshu and Another
Bombay High Court · AIR 1927 Bom 666
Penal Code, 1860 (IPC) — Section 114, 373
High Courts03 Feb 1927Dismissed
Lingangowda Vs Basangowda
Bombay High Court · (1927) 29 BOMLR 848 : (1927) ILR (Bom) 450
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Feb 1927
Gaffar Buksh Khan and Another Vs Emperor
Patna High Court · AIR 1927 Patna 408
Penal Code, 1860 (IPC) — Section 467Registration Act, 1908 — Section 82(a), 82(d)
Privy Council03 Feb 1927
Lingangowda Dod-Basangowda Pati and others Vs Basangowda Bistangowda Patil and others
Privy Council · (1927) AIR(PC) 56
High Courts03 Feb 1927Disposed Of
In Re: Dina Nath Hem Raj
Allahabad High Court · AIR 1927 All 299 : (1927) ILR (All) 616
High Courts03 Feb 1927Dismissed
Farhatullah Vs Mohammad and Others
Allahabad High Court · (1927) 02 AHC CK 0024
High Courts03 Feb 1927Dismissed
Secretary of State and Another Vs Dwarka Prasad
Allahabad High Court · AIR 1927 All 349 : (1927) ILR (All) 559
High Courts03 Feb 1927
In Re: Bodipatti Lalamma and Others
Madras High Court · (1928) ILR (Mad) 338 : (1928) 27 LW 239 : (1928) 54 MLJ 709
High Courts03 Feb 1927
Venkatachalam Chetti, minor by next friend S.A.S.R.M. Ramanathan Chetti Vs Paramasivam Pillai
Madras High Court · AIR 1927 Mad 668 : (1927) 52 MLJ 709
High Courts03 Feb 1927
In Re: William Plythe Perrett
Madras High Court · 105 Ind. Cas. 448
Presidency Towns Insolvency Act, 1909 — Section 103
High Courts02 Feb 1927
Ramaswamy Pillai and Others Vs Kasinatha Iyer and Others
Madras High Court · AIR 1928 Mad 226(1)
Limitation Act, 1963 — Article 21
High Courts02 Feb 1927
Surajmull Askaran Vs Chandmull Moolchand and Others
Calcutta High Court · AIR 1927 Cal 601 : 103 Ind. Cas. 634
High Courts02 Feb 1927
Umamoyee Dasya and Another Vs Jatan Bewa and Others
Calcutta High Court · AIR 1927 Cal 781
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 90, 47
High Courts02 Feb 1927
Ramasami Pillai and Others Vs Kasinath Iyer and Others
Madras High Court · 108 Ind. Cas. 529
Limitation Act, 1963 — Section 21
High Courts02 Feb 1927
S.S.A.S. Arunachalam Chettiar Vs A.M. Muhammad Salihu Marakkayar and Others
Madras High Court · AIR 1928 Mad 133 : (1927) 26 LW 803
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 Feb 1927
S.P.M. Muthiah Chetti and Others Vs Muthu K.R.A.R. Karuppan Chetti and Others
Madras High Court · AIR 1927 Mad 852 : (1927) ILR (Mad) 786 : (1927) 26 LW 465 : (1927) 53 MLJ 606
Contract Act, 1872 — Section 15
High Courts02 Feb 1927
Simhadri Venkatanarasayya Vs The Official Receiver
Madras High Court · (1927) 26 LW 61 : (1927) 53 MLJ 136
Provincial Insolvency Act, 1920 — Section 53