High Courts11 Feb 1927
Aromalla Gurunathan Yogi and Another Vs Arimanda Raghavayya and Others
Madras High Court · AIR 1928 Mad 401
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,209 of 61,517
High Courts11 Feb 1927
Karupanna Pillai Vs Ethumalai Pillai
Madras High Court · 103 Ind. Cas. 670
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts11 Feb 1927
The Chingleput Municipal Council and Another Vs Ayyakanny Thambiran
Madras High Court · 103 Ind. Cas. 883 : (1927) 26 LW 81
High Courts10 Feb 1927
Bigan Singh Vs Emperor
Patna High Court · AIR 1928 Patna 143 : 107 Ind. Cas. 530
Criminal Procedure Code, 1898 (CrPC) — Section 353Penal Code, 1860 (IPC) — Section 109, 211
High Courts10 Feb 1927
Bhagirath Chaudhry and Another Vs Mt. Jamuni and Others
Patna High Court · AIR 1927 Patna 188
Privy Council10 Feb 1927
Mt. Barkatunnissa Begum Vs Debi Bakhsh and another
Privy Council · (1927) AIR(PC) 84
Privy Council10 Feb 1927
Saheb Rai and others Vs Shafiq Ahmad and others
Privy Council · (1927) AIR(PC) 101
High Courts10 Feb 1927Dismissed
Chandra Shekhar and Another Vs Amir Begam
Allahabad High Court · (1927) 02 AHC CK 0022
High Courts10 Feb 1927
(Goswami) Gordhan Lalji Maharaj Vs Bishambar Nath
Allahabad High Court · AIR 1927 All 716 : (1927) ILR (All) 597
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Feb 1927
Jammula Narayanamurthi and Others Vs Nilambara Prudhivisinghi Santo and Others
Madras High Court · 107 Ind. Cas. 511
High Courts10 Feb 1927
Jamula Narayana Murthi and Others Vs Nilambara Prudhvisinghi Santo and Others
Madras High Court · AIR 1928 Mad 226
High Courts09 Feb 1927
Rash Behari Mandal and Others Vs Hemanta Kumar Ghose and Others
Calcutta High Court · AIR 1928 Cal 52
High Courts09 Feb 1927
Jogesh Chandra Ray Vs Sharfuddin Ahamad and Others
Calcutta High Court · AIR 1927 Cal 857
Bengal Tenancy Act, 1885 — Section 74Contract Act, 1872 — Section 23
High Courts09 Feb 1927Dismissed
The Dharamsi Morarji Chemical Co. Ltd. Vs Ochhavlal Hargovandas Shah
Bombay High Court · AIR 1927 Bom 480 : (1927) 29 BOMLR 981 : (1927) ILR (Bom) 848 : 103 Ind. Cas. 540
Limitation Act, 1908 — Section 3, 4
High Courts09 Feb 1927
Firm Lakhiram Baldeo Das Vs Mahabir Bhagat and Others
Patna High Court · AIR 1927 Patna 252
Civil Procedure Code, 1908 (CPC) — Section 24, 73
High Courts09 Feb 1927
Abdul Gaffur and Others Vs Durga Prasad and Another
Patna High Court · AIR 1927 Patna 334
High Courts09 Feb 1927
Dip Narayan Singh Vs Bhim Mandal and Others
Patna High Court · AIR 1927 Patna 207
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts09 Feb 1927
Rama Naidu Vs Veerapuram Venkatasami Naidu alias Chinna Naidu
Madras High Court · AIR 1927 Mad 695 : 101 Ind. Cas. 891 : (1927) 53 MLJ 102
Penal Code, 1860 (IPC) — Section 323, 447