High Courts16 Feb 1927
Gangadayal Misir Vs Srimati Chhakina Bhanu and Others
Calcutta High Court · AIR 1927 Cal 806
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,207 of 61,517
High Courts16 Feb 1927
Rekha Rai Vs Emperor
Patna High Court · AIR 1928 Patna 159
Penal Code, 1860 (IPC) — Section 366
High Courts16 Feb 1927
Amir Nawab Vs Mt. Wajeda Begum and Others
Patna High Court · AIR 1927 Patna 289
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Suits Valuation Act, 1887 — Section 7(5), 8
High Courts16 Feb 1927
(Tiruvadipuram) Lakshmi Kumara Akkulnayanam Varu Vs Palleti Chinna Narayanappa Naidu and Others
Madras High Court · AIR 1928 Mad 799
High Courts16 Feb 1927
Arunachallam Chettiar Vs Sivalingam Chettiar
Madras High Court · AIR 1927 Mad 799 : (1927) 26 LW 76
High Courts16 Feb 1927
Aiyya Mudali Velalan Vs Sourimuthu Odayan and Another
Madras High Court · AIR 1927 Mad 713 : 103 Ind. Cas. 851 : (1927) 53 MLJ 222
Madras Estates Land Act, 1908 — Section 53
High Courts16 Feb 1927
The Official Assignee of Bombay Vs Obla Kuna Muna Sundarachari and Others
Madras High Court · AIR 1927 Mad 684 : (1927) ILR (Mad) 776 : (1927) 25 LW 813 : (1927) 53 MLJ 209
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts16 Feb 1927
Muthukumarasami Mudaliar alias Muthaiya Mudaliar and Others Vs Harinarayana Mudaliar (dead) and Others
Madras High Court · (1927) 26 LW 282 : (1927) 53 MLJ 601
High Courts16 Feb 1927
In Re: Taranagowd and Others
Madras High Court · (1928) ILR (Mad) 515 : (1928) 55 MLJ 24
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts16 Feb 1927
Muthukrishna Mudaliar and Others Vs Harinaraya Mudaliar and Others
Madras High Court · AIR 1927 Mad 785
High Courts16 Feb 1927
Maniappa Udayam and Others Vs Sabapathi Asari and Another
Madras High Court · 105 Ind. Cas. 202
High Courts16 Feb 1927
(Ivaturi) Lingayya Ayyavaru Vs Kandula Gangiah and Others
Madras High Court · AIR 1928 Mad 58
Madras Estates Land Act, 1908 — Section 6
High Courts15 Feb 1927
Sudananda Moral and Others Vs Rakhal Sana and Others
Calcutta High Court · AIR 1927 Cal 920
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts15 Feb 1927
Solema Bibi and Others Vs Hafez Mahammad Hossein and Others
Calcutta High Court · AIR 1927 Cal 836
Transfer of Property Act, 1882 — Section 53, 58
High Courts15 Feb 1927
National Insurance Co. Ltd. Vs Haridas Basu
Calcutta High Court · AIR 1927 Cal 691
Transfer of Property Act, 1882 — Section 136
High Courts15 Feb 1927
Sitaram Laxmanrao Kadam Vs Dharmasukhram Tansukhram Tripathi
Bombay High Court · AIR 1927 Bom 487 : (1927) 29 BOMLR 1124 : (1927) ILR (Bom) 971 : 103 Ind. Cas. 906
Registration Act, 1908 — Section 32
High Courts15 Feb 1927
Shridhar Anant Ganpule Vs Ganu Ragho Gurav
Bombay High Court · AIR 1927 Bom 422 : (1927) 29 BOMLR 891
Civil Procedure Code, 1908 (CPC) — Section 47, 92
High Courts15 Feb 1927
Mohammad Hasim Khan and Others Vs Gaya Rai and Others
Patna High Court · AIR 1927 Patna 414
Bengal Tenancy Act, 1885 — Section 148ATransfer of Property Act, 1882 — Section 115, 43
High Courts15 Feb 1927Dismissed
Ram Ratan Lal Vs Abdul Wahid Khan
Allahabad High Court · (1927) 02 AHC CK 0030
High Courts15 Feb 1927Dismissed
Jugal Kishore Vs Chari and Co. and Another
Allahabad High Court · (1927) 02 AHC CK 0012