High Courts23 Feb 1927
Kamarazu Raja Rao Vs Kamarazu Veeraraju and Others
Madras High Court · AIR 1927 Mad 1143
Contract Act, 1872 — Section 74
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,205 of 61,517
High Courts22 Feb 1927
Venkatachalam Chetty Vs Vijia Kumara Visvanatha Bangaru Thirumalai Souri Naicker and Others
Madras High Court · AIR 1927 Mad 725
High Courts22 Feb 1927
Andalam Hanumanthu Vs Peruri Krishtabrahman and Others
Madras High Court · AIR 1927 Mad 829 : (1927) 26 LW 202
High Courts22 Feb 1927
P.D. Shamdasani and Others Vs Tata Industrial Bank Ltd.
Bombay High Court · AIR 1927 Bom 529
High Courts22 Feb 1927
P.D. Shamdasani Vs The Tata Industrial Bank Ltd.
Bombay High Court · (1927) 29 BOMLR 1093 : 103 Ind. Cas. 731
High Courts22 Feb 1927Dismissed
Banku Behary Chatterji Vs Naraindas Dutt
Bombay High Court · (1927) 29 BOMLR 850
High Courts22 Feb 1927
Gopal Patwa and Another Vs Digambar Singha and Another
Patna High Court · AIR 1927 Patna 232
Limitation Act, 1963 — Section 5
High Courts22 Feb 1927
King-Emperor Vs Karu Gwala
Patna High Court · AIR 1927 Patna 429
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
Privy Council22 Feb 1927
Tadi Bulli Gangi Reddi Vs Tadi Bulli Tammi Reddi and another
Privy Council · (1927) AIR(PC) 80
Privy Council22 Feb 1927
Banku Behari Chatterji Vs Narain Das Datt and others
Privy Council · (1927) AIR(PC) 73
High Courts22 Feb 1927
Arumuga Kone Vs Emperor
Madras High Court · AIR 1928 Mad 275 : 108 Ind. Cas. 214
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 397
High Courts22 Feb 1927
Varanasi Ramabrahmam Vs Kota Rami Reddi and Others
Madras High Court · AIR 1928 Mad 250
Transfer of Property Act, 1882 — Section 114
High Courts22 Feb 1927
K. V. Sundara Rama Iyer and Others Vs Sathianathan and Others
Madras High Court · AIR 1927 Mad 1190
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Feb 1927
Yeturi Lakshmi Narayan Vs Secretary of State
Madras High Court · AIR 1928 Mad 96
High Courts22 Feb 1927
K.V. Sundara Ramaiyer and Others Vs Sathianathan alias Vengappa Chetty and Others
Madras High Court · 102 Ind. Cas. 28
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 151
High Courts21 Feb 1927
In Re: Mr. S.C. Srinivasachariar, Second Grade Pleader
Madras High Court · (1927) 53 MLJ 669
High Courts21 Feb 1927Dismissed
Ratanbai Karsetji Sunavala Vs Narayandas Prayagdas
Bombay High Court · AIR 1927 Bom 478 : (1927) 29 BOMLR 900 : (1927) ILR (Bom) 771
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1Succession Act, 1865 — Section 266