High Courts28 Feb 1927
Public Prosecutor Vs P. A. S. Ranganayakalu Chettiar
Madras High Court · AIR 1927 Mad 602
JUDGMENT DATABASE
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12,30,331 judgments in All Courts · page 59,203 of 61,517
High Courts28 Feb 1927
The Public Prosecutor Vs P.A.S. Ranganayakulu Chetti
Madras High Court · (1927) ILR (Mad) 845 : (1927) 25 LW 768 : (1927) 52 MLJ 653
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts28 Feb 1927
T. Jamna Bhai Ammal Vs A. Balakrishna Tawker and Others
Madras High Court · (1927) 26 LW 24 : (1927) 53 MLJ 176
Transfer of Property Act, 1882 — Section 39
High Courts27 Feb 1927
Emperor Vs Deboo Singh
Patna High Court · 120 Ind. Cas. 634
Criminal Procedure Code, 1898 (CrPC) — Section 272, 417Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 324
High Courts25 Feb 1927
Mundlapati Jagannadha Rao and Others Vs Rachapudi Basavayya
Madras High Court · AIR 1927 Mad 835 : (1927) 26 LW 212 : (1927) 53 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts25 Feb 1927
(Puthen Purayilparkum Mookorth Kandiyil Andathodam) Ummayya and Another Vs (Moorkoth Kandivil Rayaooth Kandi Pakki) Musaliyar and Others
Madras High Court · AIR 1927 Mad 1157
High Courts25 Feb 1927
M. S. Doraiswami Mudaliar Vs P. K. M. Subbanna Chettiar and Another
Madras High Court · AIR 1927 Mad 880
High Courts25 Feb 1927
Debendra Lal Khan Vs F.M.A. Cohen
Calcutta High Court · AIR 1927 Cal 908
Transfer of Property Act, 1882 — Section 114
High Courts25 Feb 1927
Midnapore Zemindary Co. Vs Naresh Narain Roy
Calcutta High Court · AIR 1927 Cal 844
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 115
High Courts25 Feb 1927
Emperor Vs Har Mohan Das
Calcutta High Court · AIR 1927 Cal 848
Penal Code, 1860 (IPC) — Section 467, 471, 476
High Courts25 Feb 1927
Harekrishna Mahtab and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 191
Criminal Procedure Code, 1898 (CrPC) — Section 127
Privy Council25 Feb 1927
Maharaja Bahadur Keshava Prasad Singh Vs Secretary of State
Privy Council · (1927) AIR(PC) 89
High Courts25 Feb 1927Dismissed
Musammat Muradan Vs Raghunandan Prasad and Others
Allahabad High Court · 102 Ind. Cas. 287
Limitation Act, 1963 — Article 92
High Courts25 Feb 1927Dismissed
Shagun Chand and Another Vs Data Ram and Others
Allahabad High Court · (1927) 02 AHC CK 0023
High Courts25 Feb 1927Allowed
Mathra Prasad Vs G.I.P. Ry. Co.
Allahabad High Court · (1927) 02 AHC CK 0021
High Courts25 Feb 1927
Mt. Muradan Vs Raghunandan Prasad and Others
Allahabad High Court · AIR 1927 All 826
Limitation Act, 1963 — Article 92
High Courts25 Feb 1927
Syed Mohammad Vs Jaitul Bibi and Others
Allahabad High Court · (1927) 02 AHC CK 0001
High Courts25 Feb 1927
Sri Rajah Satrucherla Sivakanda Raju Bahadur Garu Vs Sri Sri Sri Ramachandra Deo Maharajulam Garu, Rajah of Jeypore and Others
Madras High Court · AIR 1927 Mad 627 : (1927) ILR (Mad) 882 : (1927) 25 LW 671 : (1927) 52 MLJ 605
Civil Procedure Code, 1908 (CPC) — Section 37(b)
High Courts25 Feb 1927
Divyadaru Chendrasekharalingam being minor by next friend Divyadaru Basavamma Vs Arigapudi Naghabhushanam and Another
Madras High Court · (1927) 26 LW 205 : (1927) 53 MLJ 342
Transfer of Property Act, 1882 — Section 8
High Courts25 Feb 1927
Diayadaru Chandrasekaralingam Vs Arigapudi Nagabhushanam and Another
Madras High Court · AIR 1927 Mad 817