Privy Council04 Mar 1927
Sheobaran Singh Vs Mt. Kulsum-un-nissa and others
Privy Council · (1927) AIR(PC) 113
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,201 of 61,517
High Courts04 Mar 1927
S.S. Balakrishna Iyer and Another Vs Parvathammal and Another
Madras High Court · AIR 1928 Mad 154 : 105 Ind. Cas. 124 : (1927) 26 LW 333
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts04 Mar 1927
Dharmala Kamayya and Others Vs Bhimarasetti Mahalakshmi
Madras High Court · AIR 1927 Mad 849 : (1927) 26 LW 285
High Courts04 Mar 1927
Meenal Vs Govindasami Naidu
Madras High Court · AIR 1927 Mad 960 : (1928) 27 LW 735 : (1928) 54 MLJ 157
High Courts04 Mar 1927
S. A. Kulathu Aiyar Vs Vaithilingam Ayyar and Another
Madras High Court · AIR 1927 Mad 876 : (1927) 26 LW 349
High Courts04 Mar 1927
Dharmala Kamayya (died) and Others Vs Bhimarasetti Mahalakshmi
Madras High Court · (1927) 53 MLJ 339
High Courts04 Mar 1927
S.S. Balakrishna Aiyar and Another Vs Parvathammal and Another
Madras High Court · (1927) 53 MLJ 494
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts04 Mar 1927
Chinnathorai Pillai Vs Rao Bahadur M.R. Govinda Rao (since removed from Trusteeship) and Another
Madras High Court · (1927) 26 LW 245 : (1927) 53 MLJ 306
Madras Estates Land Act, 1908 — Section 26
High Courts04 Mar 1927
In Re: Sundareswara Srouthigal
Madras High Court · (1927) ILR (Mad) 673 : (1927) 25 LW 667 : (1927) 52 MLJ 602
Penal Code, 1860 (IPC) — Section 341
High Courts04 Mar 1927
S.A. Kulathu Ayyar Vs Vaithilingam Ayyar and Another
Madras High Court · 105 Ind. Cas. 163
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts03 Mar 1927
Sukhamoori Hanumiah Vs Sukhumoori Hanumiah and Another
Madras High Court · AIR 1927 Mad 893
High Courts03 Mar 1927Allowed
Kala Chand Banerjee Vs Jagannath Marwari
Bombay High Court · (1927) 29 BOMLR 882
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Provincial Insolvency Act, 1920 — Section 16
High Courts03 Mar 1927
Dhanna Mal Vs Moti Sagar
Bombay High Court · (1927) 29 BOMLR 870
Civil Procedure Code, 1908 (CPC) — Section 100, 101Registration Act, 1908 — Section 17
High Courts03 Mar 1927Dismissed
Secretary of State for India Vs Tarak Chandra Sadhukhan
Bombay High Court · (1927) 29 BOMLR 953
Privy Council03 Mar 1927
Secretary of State for India Vs Tarak Chandra Sadhukhan
Privy Council · (1927) AIR(PC) 172
Privy Council03 Mar 1927
Kala Chand Banerjee Vs Jagannath Manwari and another
Privy Council · (1927) AIR(PC) 108
Privy Council03 Mar 1927
Dhanna Mal and others Vs Rai Bahadur Lala Moti Sagar
Privy Council · (1927) AIR(PC) 102
High Courts03 Mar 1927
Srinivasa Iyengar Vs The Official Assignee and Others
Madras High Court · 103 Ind. Cas. 377 : (1927) 26 LW 277
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts03 Mar 1927
Srinivasa Aiyangar Vs The Official Assignee and Others
Madras High Court · AIR 1927 Mad 641 : (1927) ILR (Mad) 891 : (1927) 52 MLJ 682