High Courts10 Mar 1927
Jiwan Singh and Another Vs Sheodan Singh and Another
Allahabad High Court · (1927) 03 AHC CK 0009
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,199 of 61,517
High Courts09 Mar 1927
Mt. Guljania Vs Emperor
Patna High Court · AIR 1928 Patna 38
Criminal Procedure Code, 1898 (CrPC) — Section 236
High Courts09 Mar 1927
Lachuman Pandey Vs Dukhi Sahu
Patna High Court · AIR 1927 Patna 261
Bengal Tenancy Act, 1885 — Section 184
High Courts09 Mar 1927Dismissed
Bhagwan Dat Shastri and Another Vs Raja Ram
Allahabad High Court · AIR 1927 All 406 : (1927) ILR (All) 705
High Courts09 Mar 1927
Tatanagowdra Bhimana Gowd and Others Vs Patel Siddalingana Gowd
Madras High Court · AIR 1927 Mad 898 : (1928) 27 LW 188
High Courts08 Mar 1927
M. R. Venkatarama Ayyar and Another Vs South Indian Bank of Tinnevelley and Others
Madras High Court · AIR 1927 Mad 927(1)
High Courts08 Mar 1927
Ladkavahoo Vs Charandas Chaturbhuj
Bombay High Court · AIR 1927 Bom 519 : (1927) 29 BOMLR 1082
High Courts08 Mar 1927
Nathubhai Ichharam Vs Narayanacharya Ramacharya
Bombay High Court · AIR 1927 Bom 470 : (1927) 29 BOMLR 937 : (1927) ILR (Bom) 800
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, 99
High Courts08 Mar 1927
Krishnarao Khanderao Parelkar Vs Virji Peraj
Bombay High Court · (1927) 29 BOMLR 895
Bombay Rent Act, 1918 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Mar 1927
Dhondu Narayan Shet Vs Vaman Govind Patvardhan
Bombay High Court · AIR 1927 Bom 455 : (1927) 29 BOMLR 925 : (1927) ILR (Bom) 495 : 103 Ind. Cas. 262
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Mar 1927
Krishnarao Kanderao Parelkar Vs Virji Peraj and Others
Bombay High Court · AIR 1927 Bom 431
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 17
High Courts08 Mar 1927Dismissed
In Re: Hyderbhai Husseinbhai
Bombay High Court · AIR 1927 Bom 633 : (1927) 29 BOMLR 1455 : (1928) ILR (Bom) 126
Presidency Towns Insolvency Act, 1909 — Section 12(c), 9(e)
High Courts08 Mar 1927
Loka Mahton and Others Vs Kali Singh
Patna High Court · 106 Ind. Cas. 219
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Mar 1927
Nathuni Nonia and Others Vs Emperor
Patna High Court · AIR 1928 Patna 139 : 109 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 304
High Courts08 Mar 1927Dismissed
Mt. Bibi Ramji Vs Karim
Allahabad High Court · AIR 1927 All 544 : 101 Ind. Cas. 630
High Courts08 Mar 1927
Gudipoodi Subbayya and Another Vs Kotapalli Seshayya and Others
Madras High Court · AIR 1928 Mad 48(1)
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts08 Mar 1927
S. N. Thiruvikrama Ayyar and Another Vs Vyapuri Naicken and Another
Madras High Court · AIR 1927 Mad 1028
High Courts08 Mar 1927
Narayannan Nair and Others Vs Paru Amma and Another
Madras High Court · 110 Ind. Cas. 593 : (1928) 27 LW 827 : (1928) 54 MLJ 600
High Courts08 Mar 1927
Narayana Aiyangar and Others Vs K. Vellachami Ambalam and Another
Madras High Court · AIR 1927 Mad 583 : (1927) ILR (Mad) 696 : (1927) 26 LW 796
High Courts08 Mar 1927
V.R.S.S. Chidambaram Chettiar Vs P.L.N.K. Subramaniam Chettiar and Others
Madras High Court · AIR 1927 Mad 834 : (1927) 53 MLJ 269