High Courts08 Mar 1927
C.N. Evalappa Mudaliar and Another Vs T. Balakrishnammal
Madras High Court · (1927) 53 MLJ 183
Civil Procedure Code, 1908 (CPC) — Section 92
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,200 of 61,517
High Courts07 Mar 1927
Emperor Vs Shivaswami Guruswami
Bombay High Court · AIR 1927 Bom 440 : (1927) 29 BOMLR 742 : (1927) ILR (Bom) 498
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(a)Penal Code, 1860 (IPC) — Section 414
High Courts07 Mar 1927
Narendra Lal Das Chaudhury Vs Gopendra Lal Das Chaudhury and Others
Calcutta High Court · AIR 1927 Cal 543 : 103 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts07 Mar 1927Allowed
Natvarlal Tribhovandas Vs E.D. Sassoon and Co. Ltd.
Bombay High Court · (1927) 29 BOMLR 921 : (1927) ILR (Bom) 794 : 103 Ind. Cas. 256
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 6, Order 30 Rule 7
High Courts07 Mar 1927
Jadu Singh and Others Vs Sant Singh and Others
Patna High Court · AIR 1927 Patna 221
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
Privy Council07 Mar 1927
Srimati Nayan Munjari Dasi Vs Khagendra Nath Das and others
Privy Council · (1927) AIR(PC) 116
High Courts07 Mar 1927Dismissed
Abdul Ghafur and Others Vs Kamal Uddin and Others
Allahabad High Court · (1927) ILR (All) 689 : 102 Ind. Cas. 155
Agra Pre-emption Act, 1922 — Section 17Registration Act, 1908 — Section 60
High Courts07 Mar 1927Dismissed
Abdullah and Another Vs Secretary of State and Another
Allahabad High Court · AIR 1927 All 532 : (1927) ILR (All) 701
Co-operative Societies Act, 1912 — Section 42
High Courts07 Mar 1927Dismissed
Abdul Ghafur and Others Vs Kamaluddin and Others
Allahabad High Court · AIR 1927 All 441
High Courts07 Mar 1927Dismissed
Bindesri Prasad and Another Vs Sat Narain Prasad and Another
Allahabad High Court · AIR 1927 All 522(1) : 101 Ind. Cas. 551
High Courts07 Mar 1927
(Kanchumarti) Venkata Krishnayya Garu Vs Secretary of State
Madras High Court · AIR 1928 Mad 89 : (1928) 27 LW 253
Land Acquisition Act, 1894 — Section 13
High Courts04 Mar 1927
Jambulinga Pathan and Another Vs Akilanda Asari and Others
Madras High Court · AIR 1927 Mad 886 : (1927) 26 LW 274
High Courts04 Mar 1927
Sithambaravadivu Ammal Vs Thirupalkadanatha Pillai and Another
Madras High Court · AIR 1928 Mad 56(1)
Succession Certificate Act, 1889 — Section 16
High Courts04 Mar 1927
Emperor Vs Nurudin Shaikh Adam
Bombay High Court · AIR 1927 Bom 445 : (1927) 29 BOMLR 701 : 103 Ind. Cas. 109
Limitation Act, 1908 — Section 5
High Courts04 Mar 1927Allowed
Sheobaran Singh Vs Kulsum-un-nissa
Bombay High Court · (1927) 29 BOMLR 877
High Courts04 Mar 1927
Motor Emporium Company Vs N.H. Moos
Bombay High Court · AIR 1927 Bom 606 : (1927) 29 BOMLR 1446
Companies Act, 1956 — Section 229, 230Presidency Towns Insolvency Act, 1909 — Section 49
High Courts04 Mar 1927
Ugam Prasad Pandey and Another Vs Emperor
Patna High Court · 102 Ind. Cas. 340
Legal Practitioners Act, 1879 — Section 3, 36
High Courts04 Mar 1927
Ugam Prasad Pandey and Another Vs King-Emperor
Patna High Court · AIR 1927 Patna 282
Legal Practitioners (Amendment) Act, 1926 — Section 36(1)Legal Practitioners Act, 1879 — Section 36
Privy Council04 Mar 1927
Dwarka Nath Singh and others Vs Keshri Mall and others
Privy Council · (1927) AIR(PC) 111