High Courts14 Mar 1927Dismissed
Emperor Vs Chhaganlal Motiram Mehtaji
Bombay High Court · (1927) 29 BOMLR 733 : (1927) ILR (Bom) 818 : 103 Ind. Cas. 602
Bombay District Municipal Act, 1901 — Section 96(5)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,198 of 61,517
High Courts14 Mar 1927Dismissed
The Pratap Spinning, Weaving and c. Co. Vs G.I.P. Railway
Bombay High Court · AIR 1927 Bom 468 : (1927) 29 BOMLR 944
Railways Act, 1890 — Section 72
High Courts14 Mar 1927
Kodali Narayana Vs Kalluri Sudarsanam and Others
Madras High Court · AIR 1927 Mad 1184 : 108 Ind. Cas. 193
High Courts14 Mar 1927
Ramakrishna Doss Chandrathna Doss Vs P. Kesavalu Chetty and Others
Madras High Court · (1927) 26 LW 28 : (1927) 53 MLJ 179
High Courts11 Mar 1927
Satyendra Nath Choudhury Vs Charu Chandra Majumdar and Others
Calcutta High Court · AIR 1927 Cal 657
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 95, 115
High Courts11 Mar 1927
Maharaj Bahadur Singh Vs Rai Bahadur P.C. Lal Chaudhury
Patna High Court · AIR 1928 Patna 25
Privy Council11 Mar 1927
Niamat Rai and others Vs Din Dayal and others
Privy Council · (1927) AIR(PC) 121
Privy Council11 Mar 1927
Mahant Bai and others Vs Mt. Lachhmina Kunwar and another
Privy Council · (1927) AIR(PC) 123
High Courts11 Mar 1927Dismissed
Rikhdeo Tewari Vs Sukhdeo Tewari and Others
Allahabad High Court · (1927) 03 AHC CK 0041
High Courts11 Mar 1927
Mohammad Shakur Vs Mt. Husani Bibi and Another
Allahabad High Court · AIR 1927 All 772 : 101 Ind. Cas. 816
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Mar 1927
Bhola Nath and Another Vs B.B. and C.I. Railway and Another
Allahabad High Court · (1927) 03 AHC CK 0004
High Courts11 Mar 1927
Mallapudi Venkatarayudu Vs Mallina Venkanna and Others
Madras High Court · AIR 1927 Mad 862
High Courts11 Mar 1927
Kumarappa Chettiar and Others Vs Podisal and Another
Madras High Court · AIR 1927 Mad 667 : (1928) ILR (Mad) 239 : (1927) 25 LW 782 : (1927) 53 MLJ 146
Madras Estates Land Act, 1908 — Section 205
High Courts11 Mar 1927
Kumarapa Chettiar and Others Vs Podisal and Another
Madras High Court · 102 Ind. Cas. 664
Madras Estates Land Act, 1908 — Section 205, 73
High Courts10 Mar 1927
Yahya Ally Saheb and Another Vs The Secretary of State for India in Council
Madras High Court · AIR 1928 Mad 97 : (1927) 53 MLJ 769
Privy Council10 Mar 1927
Krishna Reddi Vs Gandavaram Raghava Reddi and another
Privy Council · (1927) AIR(PC) 257
High Courts10 Mar 1927Disposed Of
Baz Bahadur Singh and Others Vs Raghubir Prasad and Others
Allahabad High Court · AIR 1927 All 385 : (1927) ILR (All) 707
High Courts10 Mar 1927Disposed Of
Raja Sri Krishna Dutta Dube Bahadur Vs Ram Achhaiber Rai and Others
Allahabad High Court · AIR 1927 All 491 : (1927) ILR (All) 711 : 102 Ind. Cas. 261
High Courts10 Mar 1927Dismissed
Mt. Khallo Vs Jawala Prasad and Others
Allahabad High Court · AIR 1927 All 538 : 101 Ind. Cas. 759
Contract Act, 1872 — Section 16, 74