High Courts21 Mar 1927Allowed
Vibhudapriya Thirtha Swamiar Vs Lakshmindra Thirtha Swamiar
Bombay High Court · (1927) 29 BOMLR 955
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,196 of 61,517
Privy Council21 Mar 1927
Narayan Das Khettry Vs Jatindra Nath Roy Chowdhry and others
Privy Council · (1927) AIR(PC) 135
Privy Council21 Mar 1927
Vibhudapriya Thirtha Swamiar Vs Lakshmindra Thirtha Swamiar
Privy Council · (1927) AIR(PC) 131
High Courts21 Mar 1927Allowed
Bhagirat Vs Khetpal and Others
Allahabad High Court · AIR 1927 All 791(1)
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts21 Mar 1927Dismissed
King-Emperor Vs Sita Ram
Allahabad High Court · AIR 1927 All 478 : (1927) ILR (All) 754 : 101 Ind. Cas. 668
High Courts21 Mar 1927Dismissed
Baij Nath Vs Kali Charan and Others
Allahabad High Court · AIR 1927 All 531 : (1927) ILR (All) 750
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts21 Mar 1927Allowed
Ram Prasad Vs King-Emperor
Allahabad High Court · AIR 1927 All 571 : (1927) ILR (All) 752
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts21 Mar 1927
Jagan Nath Prasad Vs Emperor
Allahabad High Court · AIR 1927 All 825 : 101 Ind. Cas. 894
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts21 Mar 1927
Haji Shakoor Gani Sait Vs The B.I.S. N. Co., Ltd.
Madras High Court · AIR 1927 Mad 671 : (1927) ILR (Mad) 804 : 103 Ind. Cas. 323 : (1927) 26 LW 872 : (1927) 52 MLJ 693
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts21 Mar 1927
(Paruchuru) Sudarsanacharyulu Vs Kotimarla Suryanarayana and Another
Madras High Court · AIR 1928 Mad 205 : (1928) 27 LW 42
Civil Procedure Code, 1908 (CPC) — Section 93
High Courts21 Mar 1927
Paruchuru Sudarsana-Charyulu Legal Representative of the deceased Paruchuru Venkatacharyulu Vs Kollimarla Suryanarayana and Another
Madras High Court · 107 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Section 93
High Courts18 Mar 1927
K. Ragavendra Rao Vs K.S. Shivji and Co.
Madras High Court · 108 Ind. Cas. 758
Contract Act, 1872 — Section 91
High Courts18 Mar 1927
Maddirala Jagannadham and Another Vs Maddirala Venkata Subba Rao and Others
Madras High Court · AIR 1927 Mad 844 : (1927) ILR (Mad) 877 : (1927) 26 LW 115 : (1927) 53 MLJ 864
High Courts18 Mar 1927
Ratnakalli Guranna Saheb Vs Vachalapu Appala Naidu
Madras High Court · AIR 1928 Mad 434
Contract Act, 1872 — Section 30
High Courts18 Mar 1927
Chinnan Chetty Vs V. Vilathan
Madras High Court · AIR 1928 Mad 27 : (1928) 27 LW 30
Limitation Act, 1963 — Article 7
High Courts17 Mar 1927
Gurijala Pedda Venkatayya Vs Komerla Kistappa
Madras High Court · AIR 1928 Mad 340
Madras Estates Land Act, 1908 — Section 77
High Courts17 Mar 1927
In Re: Anya Shidya Patil
Bombay High Court · (1927) 29 BOMLR 715
Criminal Procedure Code, 1898 (CrPC) — Section 147Evidence Act, 1872 — Section 42
High Courts17 Mar 1927
(Parambarathil) Pattukkayal Chakutti and Others Vs Kothembra Chandukutti
Madras High Court · AIR 1927 Mad 877
High Courts17 Mar 1927
Parambarathil Patukkayil Chakkutti and Others Vs Kothambra Chandukutti
Madras High Court · (1927) 53 MLJ 368
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts17 Mar 1927
C. N. Eralappa Mudaliar and Another Vs T. Balakrishniah
Madras High Court · AIR 1927 Mad 710