High Courts24 Mar 1927Disposed Of
Municipal Board of Benares Vs Mahadeo
Allahabad High Court · AIR 1927 All 618
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,194 of 61,517
High Courts24 Mar 1927
(Syed) Abdul Huck and Others Vs Seetamsetti Narayan Naidu and Another
Madras High Court · AIR 1928 Mad 14
High Courts24 Mar 1927
C.T. Narasa Reddi Vs Hajee Tar Mohammad Aycob Sait
Madras High Court · (1928) ILR (Mad) 330 : (1928) 27 LW 164 : (1928) 54 MLJ 710
High Courts24 Mar 1927
Athimoolam Servai and Another Vs R.M. Gopalakrishna Kone
Madras High Court · AIR 1927 Mad 921 : (1927) 26 LW 323 : (1928) 54 MLJ 269
High Courts24 Mar 1927
A.M. Ponnuswami Chettiar and Others Vs The British India Steam Navigation Co., Ltd. and Another
Madras High Court · 108 Ind. Cas. 196 : (1928) 27 LW 439 : (1928) 54 MLJ 636
High Courts24 Mar 1927
P.C. Muthu Chettiar Vs Rengappa Naidu and Others
Madras High Court · AIR 1927 Mad 945 : (1927) 53 MLJ 453
Contract Act, 1872 — Section 128Limitation Act, 1963 — Article 132
High Courts24 Mar 1927
In Re: Venkataswami Chetti
Madras High Court · 105 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts23 Mar 1927
Vengubai Ammal Vs V. R. Ramaswami Iyer and Others
Madras High Court · AIR 1927 Mad 964 : (1927) 26 LW 450
High Courts23 Mar 1927
Venkataraman Vs Ponnusami Padayachi and Another
Madras High Court · AIR 1927 Mad 1023
High Courts23 Mar 1927
The Rajah of Vizianagaram Vs Jerregala Gangadu and Another
Madras High Court · AIR 1927 Mad 1001
High Courts23 Mar 1927
Mahammad Sagiruddin and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 551 : 113 Ind. Cas. 280
Penal Code, 1860 (IPC) — Section 295, 436
High Courts23 Mar 1927
Azizur Rahman Choudhury and Others Vs Aliraja Choudhry and Others
Calcutta High Court · AIR 1928 Cal 527
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 4
High Courts23 Mar 1927
Carmen Vs O''Brien
Calcutta High Court · AIR 1928 Cal 97
Criminal Procedure Code, 1898 (CrPC) — Section 29A, 451, 528
High Courts23 Mar 1927Allowed
Harkesh Singh Vs Mt. Hardevi and Others
Allahabad High Court · AIR 1927 All 454 : (1927) ILR (All) 763
High Courts23 Mar 1927
Meenakshi Ammal Vs Iswaram Iyer
Madras High Court · 107 Ind. Cas. 301 : (1928) 27 LW 238
High Courts23 Mar 1927
Maruthappan Asari Vs Marimuthu Asari
Madras High Court · AIR 1927 Mad 1185 : 108 Ind. Cas. 194
Specific Relief Act, 1877 — Section 9
High Courts23 Mar 1927
Paramanandachary Vs M. Veerappan
Madras High Court · AIR 1928 Mad 213(1)
Succession Act, 1925 — Section 386Succession Certificate Act, 1889 — Section 16
High Courts23 Mar 1927
Commissioner of Income Tax Vs S. K. R. S. L. L. Firm, Sivaganga Circle
Madras High Court · AIR 1927 Mad 772 : (1927) ILR (Mad) 853