High Courts29 Mar 1927
(Pulikku Madathil Nelliari) Kolaremathu Amma Vs (Thappalli Koonattat) Madhavi Amma and Others
Madras High Court · AIR 1928 Mad 243 : 108 Ind. Cas. 409
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,192 of 61,517
High Courts29 Mar 1927
Rajagopala Pillai Vs P. Veeraperumal Pillai and Others
Madras High Court · AIR 1927 Mad 792
High Courts29 Mar 1927
Kokkan Muthiriyan Vs K. Rajagopala Aiyangar
Madras High Court · (1927) 53 MLJ 901
High Courts29 Mar 1927
Rajagopal Pillai Vs P. Veeraperumal Pillai and Others
Madras High Court · (1927) 53 MLJ 232
High Courts29 Mar 1927
Mookkan Muthiriyan Vs K. Rajagopala Ayyangar
Madras High Court · AIR 1927 Mad 947 : 105 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts28 Mar 1927
Dharani Mohan Ray Vs Kshitipati Ray
Calcutta High Court · AIR 1928 Cal 62
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts28 Mar 1927Allowed
Krishnamurthi Ayyar Vs Krishnamurthi Ayyar
Bombay High Court · (1927) 29 BOMLR 969
Privy Council28 Mar 1927
Krishnamurthi Ayyar Vs Krisknamurthi Ayyar and another
Privy Council · (1927) AIR(PC) 139
High Courts28 Mar 1927Dismissed
Musammat Ulfat Bibi Vs Bafati
Allahabad High Court · (1927) ILR (All) 773 : 102 Ind. Cas. 103
Guardians and Wards Act, 1890 — Section 25
High Courts28 Mar 1927Dismissed
Lala Mohan Lal Vs Lieutenant Raja Kalicharan Opposite Party, and Pandit Niranjan Lal and Another
Allahabad High Court · 102 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 Mar 1927Dismissed
Mohan Lal Vs Kali Charan and Others
Allahabad High Court · AIR 1927 All 513 : (1927) ILR (All) 788
High Courts28 Mar 1927Allowed
Mt. Nawasi Begam and Another Vs Mt. Dilafroz Begam and Others
Allahabad High Court · AIR 1927 All 585
High Courts28 Mar 1927
Javitri Vs Gendan Singh and Others
Allahabad High Court · (1927) 03 AHC CK 0005
High Courts28 Mar 1927
In Re: Virumandi Thevan and Another
Madras High Court · 105 Ind. Cas. 831(1)
Penal Code, 1860 (IPC) — Section 394
High Courts28 Mar 1927
In Re: Virumandithevan and Another
Madras High Court · AIR 1928 Mad 207
Penal Code, 1860 (IPC) — Section 394
High Courts28 Mar 1927
Meenakshisundaram Pillai Vs S.T. Chenchu Mudaliar and Another
Madras High Court · AIR 1928 Mad 459
Evidence Act, 1872 — Section 92
High Courts28 Mar 1927
(Boddanapalli Andi) Lakshmamma Vs (Venduri) Sreeramalu and Others
Madras High Court · AIR 1927 Mad 1066
High Courts28 Mar 1927
Tirumala Venkata Reddy and Others Vs Sikatapu Ramayya
Madras High Court · AIR 1928 Mad 55 : (1928) ILR (Mad) 257 : (1927) 26 LW 685 : (1927) 53 MLJ 733
Criminal Procedure Code, 1898 (CrPC) — Section 408
High Courts28 Mar 1927
Valambalachi Vs Duraiswami Pillai and Another
Madras High Court · AIR 1928 Mad 344 : 108 Ind. Cas. 782