High Courts31 Mar 1927
Opporti Padhi Vs Paila Ujjulla and Another
Madras High Court · AIR 1927 Mad 998
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,190 of 61,517
High Courts31 Mar 1927Dismissed
Maung Sin Vs Ma Tok
Bombay High Court · (1927) 29 BOMLR 1014
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 182
High Courts31 Mar 1927
Harendra Nath Singha Ray Vs Purna Chandra Goswami and Others
Calcutta High Court · AIR 1928 Cal 199
High Courts31 Mar 1927Allowed
Vertannes Vs Robinson
Bombay High Court · (1927) 29 BOMLR 1017
Evidence Act, 1872 — Section 116Probate and Administration Act, 1881 — Section 4
High Courts31 Mar 1927
Devendra Bhattacharya and Others Vs Emperor
Patna High Court · AIR 1927 Patna 257
Penal Code, 1860 (IPC) — Section 109, 395, 396
High Courts31 Mar 1927
Nilambar Das Vs Mabal Behari Das and Others
Patna High Court · AIR 1927 Patna 220
Privy Council31 Mar 1927
John Agabog Vertannes and others Vs James Golder Robinson and another
Privy Council · (1927) AIR(PC) 151
High Courts31 Mar 1927Disposed Of
Bansidhar and Others Vs B. Sampat Kumar Singh and Others
Allahabad High Court · (1927) ILR (All) 806 : 103 Ind. Cas. 417
Registration Act, 1908 — Section 17(2)
High Courts31 Mar 1927Dismissed
Tej Singh and Another Vs Ghasi Ram and Others
Allahabad High Court · (1927) 03 AHC CK 0038
High Courts31 Mar 1927Disposed Of
Bansi Dhar and Others Vs Sampat Kumar Singh and Others
Allahabad High Court · AIR 1927 All 287
High Courts31 Mar 1927
Mitthu Lal Vs Deojit and Another
Allahabad High Court · AIR 1927 All 589 : (1927) ILR (All) 809
High Courts31 Mar 1927
S.S.V. Krishnan Pillai and Others Vs Kilasathammal
Madras High Court · AIR 1928 Mad 810 : 108 Ind. Cas. 69
Specific Relief Act, 1877 — Section 51, 55
High Courts31 Mar 1927
(O. Vogili) Ramakrishna Reddi Vs Baddevolu Venkata Reddi
Madras High Court · AIR 1928 Mad 52 : 108 Ind. Cas. 205
High Courts31 Mar 1927
Suravarapu Venkata Subramanya Sastri Vs Yalla Bhiravaswami and Another
Madras High Court · AIR 1927 Mad 917 : (1927) 26 LW 344 : (1927) 53 MLJ 447
Limitation Act, 1963 — Section 25
High Courts31 Mar 1927
Kolluri Lakshminarayana Vs Kambhampati Lakshmipathi and Another
Madras High Court · (1927) 53 MLJ 520
Limitation Act, 1963 — Section 15
High Courts31 Mar 1927
Naturanjeri Ismalkutty's Son Ahmedkutty Vs Cherukana Moiduthy and Others
Madras High Court · 105 Ind. Cas. 414
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts30 Mar 1927
Thiruvengadasami Iyengar Vs Govindasamy Udaiyar and Others
Madras High Court · AIR 1927 Mad 943
High Courts30 Mar 1927
Tamirannessa Bibi and Khatimannessa Bibi represented by their mother Mangalbi Bibi Vs Mt. Kachhiman Bewa, Tamijaddin Mondal and Others
Calcutta High Court · AIR 1928 Cal 202
Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90