High Courts12 Apr 1927Dismissed
Nand Kishore Vs Emperor
Allahabad High Court · 102 Ind. Cas. 557
Penal Code, 1860 (IPC) — Section 503, 506
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,188 of 61,517
High Courts12 Apr 1927Allowed
Firm Ajodhia Prasad Ram Lal Vs Mahadeo Prasad and Others
Allahabad High Court · AIR 1927 All 574
High Courts12 Apr 1927
Cuddappah Ghouse Khan Vs Balasubba Rowther
Madras High Court · 105 Ind. Cas. 109 : (1927) 26 LW 318
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts12 Apr 1927
Mahaboob Sur Fuzuvanthu Sri Rajah Parthasarathy Appa Rao Savai Aswarao Bahadur Zamindar Garu and Another Vs Sri Rajah Venkatadri Appa Rao Bahadur Zamindar Garu and Others
Madras High Court · 113 Ind. Cas. 646
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts12 Apr 1927
R.D.K. Venkatalingama Nayanim Bahadur Varu, Rajah of Kalahasti Vs Rao Muni Venkatadri Rao Garu
Madras High Court · AIR 1927 Mad 911 : (1927) ILR (Mad) 897 : (1927) 26 LW 386 : (1927) 53 MLJ 533
Evidence Act, 1872 — Section 92
High Courts12 Apr 1927
Vege Ramayya and Another Vs Avatapalli Suryanarayanamurthi
Madras High Court · (1927) 53 MLJ 464
High Courts11 Apr 1927
Choutipalli Yerra Venkata Reddi Vs Choutipalli Krishna Reddi and Others
Madras High Court · AIR 1927 Mad 1010
High Courts11 Apr 1927
Emperor Vs Jehangir Ardeshir Cama
Bombay High Court · AIR 1927 Bom 501 : (1927) 29 BOMLR 996
Criminal Procedure Code, 1898 (CrPC) — Section 14, 197, 439(6)Penal Code, 1860 (IPC) — Section 161
High Courts11 Apr 1927
Krishna Chandra Dutta Chowdhury Vs Dina Nath Biswas
Calcutta High Court · AIR 1928 Cal 94
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Apr 1927
Brij Raj Rang Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1927 Patna 390
Income Tax Act, 1961 — Section 23(2), 23(4), 37
High Courts11 Apr 1927
Rapaka Venkateswarlu alias Gurraja, minor by next friend Rapaka Venkatanarayana Sarma Vs Ayyagari Suryaprakasam
Madras High Court · AIR 1927 Mad 959 : (1927) 26 LW 447 : (1927) 53 MLJ 555
Limitation Act, 1963 — Section 20
High Courts08 Apr 1927
J.C. Galstaun Vs Banku Behary Dhar
Calcutta High Court · AIR 1927 Cal 621
Criminal Procedure Code, 1898 (CrPC) — Section 195, 253, 475Penal Code, 1860 (IPC) — Section 207
High Courts08 Apr 1927Dismissed
Jagdeo Misir and Others Vs Mahabir Tewari
Allahabad High Court · AIR 1927 All 803
High Courts08 Apr 1927
Nari Rawat Vs Daulat Ram
Allahabad High Court · AIR 1927 All 524 : 101 Ind. Cas. 695
Civil Procedure Code, 1908 (CPC) — Section 100, 102
High Courts08 Apr 1927
C. Thiruvengada Mudaliar Vs C. Thangavelu Mudaliar and Others
Madras High Court · AIR 1928 Mad 594 : 108 Ind. Cas. 221
High Courts08 Apr 1927
(Vankayala) Venkataratnam Vs Dhanalakota Varahalu and Another
Madras High Court · AIR 1928 Mad 56
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts08 Apr 1927
Bhogaraju Kanakamma Vs The Secretary of State for India and Others
Madras High Court · AIR 1928 Mad 145 : (1928) 27 LW 791 : (1928) 54 MLJ 230
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts07 Apr 1927
Surendra Kumar Roy Chowdhury Vs Sushil Kumar Roy Chowdhury
Calcutta High Court · AIR 1928 Cal 256
High Courts07 Apr 1927
Gokul Chamar Vs Emperor
Patna High Court · AIR 1928 Patna 22
Evidence Act, 1872 — Section 27
High Courts07 Apr 1927Dismissed
Bhairon Shankar Singh Vs Shiam Singh and Others
Allahabad High Court · AIR 1927 All 746