High Courts18 Apr 1927
Kulandaivelu Pillai Vs Venkatarayar and Another
Madras High Court · (1927) 53 MLJ 808
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,187 of 61,517
High Courts17 Apr 1927Dismissed
Parsotam Saran Vs Barhma Nand and Others
Allahabad High Court · (1927) 04 AHC CK 0070
High Courts14 Apr 1927
Jnanendra Mohan Bhadhury and Another Vs Profullananda Goswami and Others
Calcutta High Court · AIR 1928 Cal 812
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts14 Apr 1927
Bejoy Lal Seal and Others Vs Benarasidas Khandelwal and Others
Calcutta High Court · AIR 1928 Cal 99
High Courts14 Apr 1927
Dwarka Math Chakrabarti Chowdhury Vs Atul Chandra Chakrabarti Chowdhury and Others
Calcutta High Court · AIR 1928 Cal 108
Civil Procedure Code, 1908 (CPC) — Section 5(3)
High Courts14 Apr 1927
Gohur Bepari Vs Ram Krishna Saha and Others
Calcutta High Court · AIR 1927 Cal 760
Limitation Act, 1963 — Article 179, 182(2)
High Courts14 Apr 1927
Dwarka Nath Chakrabarti Chowdhury Vs Atul Chandra Chakrabarti Chowdhury and Others
Calcutta High Court · 106 Ind. Cas. 509
Civil Procedure Code, 1908 (CPC) — Section 5
High Courts14 Apr 1927
Syed Mahamad Maliha Vs Choudhuri Mahammad Ismail Khan and Another
Calcutta High Court · AIR 1927 Cal 766
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Apr 1927Dismissed
Mathuradas Canji Matani Vs Ebrahim Fazalbhoy
Bombay High Court · AIR 1927 Bom 581 : (1927) 29 BOMLR 1296 : (1927) ILR (Bom) 986
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3Contract Act, 1872 — Section 45
High Courts14 Apr 1927
Chanbasappa Gurushantappa Hiremath Vs Baslingayya Gokurnaya Hiremath
Bombay High Court · AIR 1927 Bom 565 : (1927) 29 BOMLR 1254 : (1927) ILR (Bom) 908
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Apr 1927Dismissed
Balwant Singh and Another Vs Hardeen and Others
Allahabad High Court · AIR 1927 All 546 : 101 Ind. Cas. 804
Guardians and Wards Act, 1890 — Section 29Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 5
High Courts13 Apr 1927
Emperor Vs S.V. Marathe
Bombay High Court · AIR 1927 Bom 518 : (1927) 29 BOMLR 1012 : 103 Ind. Cas. 834
Bombay Abkari Act, 1878 — Section 45(c)
High Courts13 Apr 1927
Ram Jolaha Vs Emperor
Patna High Court · 102 Ind. Cas. 349
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Apr 1927Dismissed
Chandi Prasad Vs Mt. Jumna
Allahabad High Court · (1927) 04 AHC CK 0049
High Courts13 Apr 1927
Madhuri Saran Vs Bishambhar Nath and Others
Allahabad High Court · AIR 1927 All 561 : (1927) ILR (All) 839
High Courts12 Apr 1927
Cuddappa Ghouse Khan Vs Bala Subba Rowther
Madras High Court · AIR 1927 Mad 925 : (1928) ILR (Mad) 833 : (1927) 53 MLJ 412
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts12 Apr 1927
Doorvas M. V. Ramkrishna Aiyar Vs Mari Goundan and Others
Madras High Court · AIR 1927 Mad 1025
High Courts12 Apr 1927
Mawazzam Ali Khan and Others Vs Shebash Chandra Pakrashi and Another
Calcutta High Court · AIR 1927 Cal 598
High Courts12 Apr 1927Dismissed
Emperor Vs Kadarbhai Usufalli Bohri
Bombay High Court · AIR 1927 Bom 483 : (1927) 29 BOMLR 987 : (1927) ILR (Bom) 896 : 103 Ind. Cas. 593
Forest Act, 1927 — Section 39, 82