JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,186 of 61,517
Firm Moolchand Ram Prasad Vs The Great Indian Peninsula Railway
Allahabad High Court · (1927) ILR (All) 884 : 102 Ind. Cas. 433
Jagwanti Vs Udit Narain and Another
Allahabad High Court · (1927) 04 AHC CK 0003
S.P.S.A.L. Ramaswami Chettiar Vs V.C.T.N. Chidambaram Chettiar
Madras High Court · 105 Ind. Cas. 620
Alaganan Chettiar Vs Ramanathan Chettiar
Madras High Court · AIR 1927 Mad 1030
S. K. Veeraswami Pillai Vs Kalyanasundaram Mudaliar and Others
Madras High Court · AIR 1927 Mad 1009
Kaliappa Nadar and Others Vs Muthu Vijaya Thambayasami Chunnichi Naickar Avergal
Madras High Court · AIR 1927 Mad 984
K. Nirban Singh Vs Musammat Bari Bitta and Another
Allahabad High Court · (1927) ILR (All) 873 : 103 Ind. Cas. 87
Adit Narain Singh Vs Mahabir Prasad Singh and others Mahabir Prasad Singh and others Vs Adit Narain Singh
Allahabad High Court · (1927) 04 AHC CK 0068
Muhammad Hasan and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 610
Har Lal Singh and Another Vs Rudra Singh and Others
Allahabad High Court · AIR 1927 All 787 : (1927) ILR (All) 869
Said Ahmad and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 536 : (1927) ILR (All) 864
Nirban Singh Vs Bari Bitta and Another
Allahabad High Court · AIR 1927 All 484
Mirza Said Ahmad and Another Vs Emperor through Ram Karan Singh and Others
Allahabad High Court · 102 Ind. Cas. 490
Sankunni Panikkar Vs Rama Panikkar and Others
Madras High Court · AIR 1929 Mad 346
Sankunni Pannikar Vs Rama Pannikar and Others
Madras High Court · 107 Ind. Cas. 429
Sannidhiraju Subbarayadu and Others Vs The Secretary of State for India in Council
Madras High Court · (1927) ILR (Mad) 961 : (1927) 26 LW 513 : (1927) 53 MLJ 868
Atmakuri Seetharamamurthi and Others Vs Jammulu Rangayya and Others
Madras High Court · AIR 1928 Mad 293
Subbiah Thevar Vs Ponnuswami Thalavar and Others
Madras High Court · AIR 1927 Mad 1021
Alamelu Ammal Vs T.S. Venkatarama Aiyar
Madras High Court · AIR 1927 Mad 919 : (1927) ILR (Mad) 977 : (1927) 26 LW 305 : (1927) 53 MLJ 422