High Courts22 Apr 1927Dismissed
Ram Saroop and Another Vs Khaderan Kohar
Allahabad High Court · AIR 1927 All 608 : 102 Ind. Cas. 523
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,185 of 61,517
High Courts22 Apr 1927Dismissed
Rameshwar Lal Vs Emperor
Allahabad High Court · AIR 1927 All 571(1) : (1927) ILR (All) 898 : 103 Ind. Cas. 204
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471
High Courts22 Apr 1927
Sukhrampuri Vs Muhammad Ashfaq
Allahabad High Court · AIR 1927 All 779(1) : 103 Ind. Cas. 424
High Courts22 Apr 1927
K. Subbaroya Chetty Vs Nagappa Chetti and Others
Madras High Court · (1927) 53 MLJ 311
High Courts22 Apr 1927
Venna Tatayya Vs Kakarla Gangayya
Madras High Court · AIR 1927 Mad 965 : (1927) 26 LW 453 : (1927) 53 MLJ 562
Contract Act, 1872 — Section 74
High Courts21 Apr 1927
K. Srinivasa Moorthi Vs Narasimhalu Naidu
Madras High Court · AIR 1927 Mad 797
High Courts21 Apr 1927
Baidik Lachmi Narain Jha and Others Vs Najabat Khan and Others
Patna High Court · AIR 1927 Patna 300
Bengal Tenancy Act, 1885 — Section 153
High Courts21 Apr 1927
Zahuri Sahu Vs Emperor
Patna High Court · AIR 1928 Patna 103
Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 209, 471
High Courts21 Apr 1927Dismissed
Sher Mohammad Khan Vs Bihari and Others
Allahabad High Court · (1927) 04 AHC CK 0063
High Courts21 Apr 1927
In Re: Kunnammal Mayan and Others
Madras High Court · (1927) 53 MLJ 656
Penal Code, 1860 (IPC) — Section 147, 323
High Courts21 Apr 1927
K. Srinivasamoorthi Vs Narasimhalu Naidu
Madras High Court · (1927) ILR (Mad) 916 : (1927) 26 LW 168 : (1927) 53 MLJ 309
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts20 Apr 1927
S. P. S. A. L. Ramaswami Chettiar Vs V. C. T. N. Chidambaram Chettiar
Madras High Court · AIR 1927 Mad 1009(1) : (1927) 26 LW 527
High Courts20 Apr 1927
Ghuran Rai and Others Vs Babu Kali Prasad Singh and Others
Patna High Court · 102 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts20 Apr 1927
Ghuran Rai and Others Vs Kali Prasad Singh and Others
Patna High Court · AIR 1927 Patna 404
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103
High Courts20 Apr 1927Dismissed
Firm Moolchand-Ram Prasad Vs G.I.P. Ry.
Allahabad High Court · AIR 1927 All 774
Contract Act, 1872 — Section 151, 152
High Courts20 Apr 1927Dismissed
Secretary of State Vs Bhagwan Das and Another
Allahabad High Court · (1927) 04 AHC CK 0045
High Courts20 Apr 1927Allowed
Alam Vs Emperor
Allahabad High Court · AIR 1927 All 804 : (1927) ILR (All) 879
Penal Code, 1860 (IPC) — Section 325
High Courts20 Apr 1927Dismissed
Ram Prasad Vs Core Lal and Another
Allahabad High Court · AIR 1927 All 486 : (1927) ILR (All) 887 : 101 Ind. Cas. 844
High Courts20 Apr 1927Disposed Of
Mohammad Fariduddin and Others Vs Nand Ram and Another
Allahabad High Court · AIR 1927 All 626 : 103 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 95