High Courts26 Apr 1927Allowed
Banwari Lal and Another Vs Nand Ram and Others
Allahabad High Court · (1927) 04 AHC CK 0030
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,184 of 61,517
High Courts26 Apr 1927
Kandasami Goundan Vs Marudachala Goundan and Others
Madras High Court · AIR 1928 Mad 105
High Courts26 Apr 1927
In Re: Suppan Chetti and Others
Madras High Court · (1928) ILR (Mad) 171 : (1927) 26 LW 555 : (1927) 53 MLJ 526
High Courts26 Apr 1927
Muhammad Amirkhan and Others Vs Mahalingam Pillai and Others
Madras High Court · AIR 1927 Mad 985 : (1928) ILR (Mad) 174 : (1927) 26 LW 535 : (1927) 53 MLJ 523
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts26 Apr 1927
K. Abdul Salam Sahib Vs Batchu Veerabhadraraju
Madras High Court · AIR 1928 Mad 129
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts26 Apr 1927
(Kaniyur) Ganapathi Bhatta Vs Beeru Bhandary and Others
Madras High Court · AIR 1927 Mad 1039(1) : (1928) 27 LW 206
Transfer of Property Act, 1882 — Section 60
High Courts25 Apr 1927
Batchu Perraju Vs Batchu Venkataratnam and Others
Madras High Court · AIR 1928 Mad 1
High Courts25 Apr 1927
Ramgulam Singh and Others Vs Raj Kumar Rai and Others
Patna High Court · AIR 1928 Patna 86 : 102 Ind. Cas. 327
High Courts25 Apr 1927
Lal Sahi Palian and Others Vs Deba Munda and Another
Patna High Court · AIR 1928 Patna 87
Chotanagpur Tenancy Act, 1908 — Section 139, 64(3)
High Courts25 Apr 1927Allowed
Ishri and Others Vs Het Ram
Allahabad High Court · AIR 1927 All 619
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 89
High Courts25 Apr 1927Dismissed
Munni Lal Vs Mt. Phula and Others
Allahabad High Court · AIR 1927 All 679 : (1928) ILR (All) 22 : 103 Ind. Cas. 322
High Courts25 Apr 1927Allowed
Babu Ram and Others Vs King-Emperor
Allahabad High Court · (1927) 04 AHC CK 0039
High Courts25 Apr 1927Disposed Of
Debi Das Vs Maharaj Rup Chand
Allahabad High Court · (1927) 04 AHC CK 0038
High Courts25 Apr 1927Allowed
Manohar Lal Vs Baldeo Singh and Others
Allahabad High Court · AIR 1927 All 505 : (1927) ILR (All) 918 : 103 Ind. Cas. 379
High Courts25 Apr 1927Dismissed
Kishore Chand Shib Charan Lal Vs B.B. and C.I. Ry. and Another
Allahabad High Court · (1927) 04 AHC CK 0026
High Courts25 Apr 1927
Mt. Akhtar Jahan Begam and Others Vs Hazari Lal
Allahabad High Court · AIR 1927 All 693 : 103 Ind. Cas. 310
Contract Act, 1872 — Section 17, 65
High Courts25 Apr 1927
Nagasubramania Mudali Vs N. Krishnamachariar
Madras High Court · AIR 1927 Mad 922 : (1928) ILR (Mad) 981 : (1927) 26 LW 400 : (1927) 53 MLJ 403
Provincial Insolvency Act, 1920 — Section 2(a)
High Courts22 Apr 1927
Commissioner, Corporation of Madras Vs T. Ekambara Naicker and Another
Madras High Court · AIR 1927 Mad 980 : (1927) 26 LW 569
High Courts22 Apr 1927Allowed
Birjbhukhan Dube and Others Vs Mt. Ram Dulari
Allahabad High Court · AIR 1927 All 695 : 103 Ind. Cas. 393
High Courts22 Apr 1927Dismissed
Nanda and Others Vs King-Emperor
Allahabad High Court · AIR 1927 All 815
Criminal Procedure Code, 1898 (CrPC) — Section 438