High Courts29 Apr 1927
Kundan Lal Vs Amar Singh and Others
Allahabad High Court · AIR 1927 All 664 : (1928) ILR (All) 61 : 103 Ind. Cas. 123
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,182 of 61,517
High Courts29 Apr 1927
In Re: Singali Pedda Ganglegadu
Madras High Court · 105 Ind. Cas. 464
Penal Code, 1860 (IPC) — Section 411, 457
High Courts29 Apr 1927
Anthoni Udaiyan Vs Royappudayar
Madras High Court · (1927) 53 MLJ 653
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 323
High Courts28 Apr 1927
Medai Delavoi Thirumalayappa Vs Karuppayi Ammal and Others
Madras High Court · AIR 1928 Mad 375
High Courts28 Apr 1927Allowed
Baij Nath Prasad and Others Vs Narain Prasad and Others
Allahabad High Court · (1927) 04 AHC CK 0046
High Courts28 Apr 1927Dismissed
Launjari Chaube Vs Parsotam Chaube
Allahabad High Court · AIR 1927 All 503 : 103 Ind. Cas. 634
High Courts28 Apr 1927
Nand Kishore Vs Emperor
Allahabad High Court · AIR 1927 All 783
Penal Code, 1860 (IPC) — Section 506
High Courts28 Apr 1927
Shoember Singh and Another Vs Shoember Singh
Allahabad High Court · AIR 1927 All 780 : (1928) ILR (All) 55 : 103 Ind. Cas. 128
High Courts28 Apr 1927
P.R. Doraiswami Ayyar Vs Coimbatore Easwara Sahaya Nidhi Ltd.
Madras High Court · AIR 1929 Mad 265
High Courts28 Apr 1927
R.E. Muhammad Qasim Ravuther Vs R.G. Nagaraja Moopanar and Others
Madras High Court · AIR 1928 Mad 813
High Courts28 Apr 1927
Devi Ramanujacharyulu and Others Vs Alapati Sriramulu and Others
Madras High Court · AIR 1927 Mad 1033 : (1927) 26 LW 581
High Courts28 Apr 1927
T.S. Swaminatha Aiyar and Others Vs M. Guruswami Mudaliar and Others
Madras High Court · AIR 1927 Mad 940 : (1927) 26 LW 378 : (1927) 53 MLJ 457
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Apr 1927
The Madras and Southern Mahratta Railway Co. Ltd. Vs S.M.C.P. Nallathambi Chetti, A. Rathnavelu Chetty and Co.
Madras High Court · (1927) 26 LW 355 : (1927) 53 MLJ 407
High Courts27 Apr 1927
Saraj Basini Debi Vs Mohendra Nath Bhaduri and Others
Calcutta High Court · AIR 1927 Cal 636 : 103 Ind. Cas. 725
Criminal Procedure Code, 1898 (CrPC) — Section 115Guardians and Wards Act, 1890 — Section 11Lunacy Act, 1912 — Section 40, 41, 42
High Courts27 Apr 1927
Madan Gopal Daga Vs Sachindra Nath Sen
Calcutta High Court · AIR 1928 Cal 295
Companies Act, 1913 — Section 195
High Courts27 Apr 1927
Heeralal Agarwalla and Co. Vs Joakim Nahapiet and Co. Ltd.
Calcutta High Court · AIR 1927 Cal 647 : 103 Ind. Cas. 648
Arbitration Act, 1940 — Section 11
High Courts27 Apr 1927
In Re: Sakhichand Kumar and Another
Patna High Court · AIR 1929 Patna 16
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 149, 302