High Courts04 May 1927
Dhirendra Nath Roy and Others Vs Rajendra Nath and Others
Calcutta High Court · AIR 1927 Cal 945 : 103 Ind. Cas. 827
Bengal Tenancy Act, 1885 — Section 148A, 165
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,180 of 61,517
High Courts04 May 1927
Baiju Rai and Others Vs Hisab Rai and Others
Patna High Court · AIR 1927 Patna 405
High Courts04 May 1927Dismissed
Haji Mohammad Said Khan Vs Kunwar Darshan Singh and Others
Allahabad High Court · AIR 1927 All 835
High Courts04 May 1927Allowed
Tirlok and Others Vs King-Emperor
Allahabad High Court · AIR 1927 All 660 : (1928) ILR (All) 71
Criminal Procedure Code, 1898 (CrPC) — Section 110, 256
High Courts04 May 1927
Haji Muhammad Said Khan Vs Rai Bahadur Kunwar Darshan Singh and Others
Allahabad High Court · (1928) ILR (All) 75 : 103 Ind. Cas. 116
High Courts04 May 1927
Pyare Lal and Others Vs Firm Meena Mal-Bal Kishen Das
Allahabad High Court · AIR 1927 All 621 : (1928) ILR (All) 82
Contract Act, 1872 — Section 73, 88
High Courts04 May 1927
Kola Surayya and Others Vs Kola Subbamma and Others
Madras High Court · AIR 1928 Mad 42 : (1927) 53 MLJ 677
High Courts04 May 1927
Sri Rajah Rao Venkatakumara Mahipathi Surya Rao Bahadur Varu, Maharaja of Pithapuram Vs Sri Rajah Rao Venkata Mahipathi Gangadhara Rama Rao Bahadur
Madras High Court · (1927) 53 MLJ 329
High Courts03 May 1927
Sushil Kumar Chowdhury and Others Vs Annada Prasanna Lahiri and Others
Calcutta High Court · AIR 1927 Cal 692 : 103 Ind. Cas. 860
High Courts03 May 1927
H.R. Chamaria and Co. Vs Sonatan Pal and Another
Calcutta High Court · AIR 1928 Cal 158
Transfer of Property Act, 1882 — Section 59
High Courts03 May 1927
H.R. Chamaria and Company Vs Sonaton Pal and Another
Calcutta High Court · 107 Ind. Cas. 72
High Courts03 May 1927
Nepra Vs Sajer Pramanik and Another
Calcutta High Court · AIR 1927 Cal 763 : 103 Ind. Cas. 662
Transfer of Property Act, 1882 — Section 59
High Courts03 May 1927
Protap Chandra Deo Vs Jagadish Chandra Deo
Bombay High Court · (1927) 29 BOMLR 1136
High Courts03 May 1927
Jagarnath Prasad Singh Vs Musammat Bibi Amir-Un-Nissa and Others
Patna High Court · AIR 1928 Patna 197 : 115 Ind. Cas. 223
Civil Procedure Code, 1908 (CPC) — Section 151
Privy Council03 May 1927
Sri Protap Chandra Deo Dhabal Deb Vs Raja Jagadish Chandra Deo Dhabal Deb
Privy Council · (1927) AIR(PC) 159
High Courts03 May 1927
In Re: Veerabhadra Pillai and Others
Madras High Court · 105 Ind. Cas. 657
Penal Code, 1860 (IPC) — Section 143
High Courts03 May 1927
(Upputuri) Punnayya and Another Vs (Polavarapur) Lingayya and Others
Madras High Court · AIR 1928 Mad 496
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)
High Courts03 May 1927
Bada Krishtam Naidu Vs Duvvada Patrusdu alias Janakiramayya Chowdhari and Others
Madras High Court · (1928) ILR (Mad) 219 : 105 Ind. Cas. 405
Civil Procedure Code, 1908 (CPC) — Section 47