High Courts05 May 1927Allowed
Saleh Mahomed Umer Dossal Vs Nathoomal Kessamal
Bombay High Court · (1927) 29 BOMLR 1150
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,179 of 61,517
High Courts05 May 1927
Lalji Dusadh Vs Emperor
Patna High Court · 106 Ind. Cas. 698
Criminal Procedure Code, 1898 (CrPC) — Section 164, 374Evidence Act, 1872 — Section 27, 32, 8Penal Code, 1860 (IPC) — Section 302, 392, 397
Privy Council05 May 1927
The Firm of Saleh Mahomed Umer Dossal Vs Seth Nathoomal Kessamal
Privy Council · (1927) AIR(PC) 164
Privy Council05 May 1927
Sasti Kinkar Banerjee Vs Hursookdas Chogemull
Privy Council · (1927) AIR(PC) 162
High Courts05 May 1927Disposed Of
Mashal Singh Vs Ahmad Husain and Others
Allahabad High Court · AIR 1927 All 534 : (1928) ILR (All) 86 : 103 Ind. Cas. 363
Specific Relief Act, 1877 — Section 9
High Courts05 May 1927Allowed
Subhan Ali Vs Chittu and Another
Allahabad High Court · (1927) 05 AHC CK 0041
High Courts05 May 1927
Ram Surat Singh and Others Vs Badri Narain Singh and Another
Allahabad High Court · AIR 1927 All 799(1) : (1928) ILR (All) 89
Limitation Act, 1963 — Article 142, 144
High Courts05 May 1927
Ammakutti Achi Vs Doraiswami Aiyar and Another
Madras High Court · AIR 1928 Mad 140
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts05 May 1927
(Parambath Parkum Mattole) Kunhammad Hajee and Others Vs Chathoth Parkum Kozhuvammal and Others
Madras High Court · AIR 1928 Mad 38
Transfer of Property Act, 1882 — Section 89
High Courts05 May 1927
Ry. Pratap Sinha Raja Sahib Vs R. Srinivasagopalachariar
Madras High Court · AIR 1928 Mad 15
Civil Procedure Code, 1908 (CPC) — Section 22
High Courts05 May 1927
The Commissioner of Income Tax Vs Sheikh Abdul Kadir Marakayar and Co.
Madras High Court · AIR 1928 Mad 257 : 108 Ind. Cas. 73 : (1928) 27 LW 294 : (1928) 54 MLJ 298
Income Tax Act, 1922 — Section 28, 33
High Courts05 May 1927
The Commissioner of Income Tax Vs Trichinopoly Tennore Hindu Permanent Fund, Ltd.
Madras High Court · (1927) 53 MLJ 881
High Courts05 May 1927
Makam Chandrayudu Vs Madasu Pedda Rangappa
Madras High Court · AIR 1927 Mad 1000 : (1927) 26 LW 533 : (1927) 53 MLJ 655
High Courts05 May 1927
Mankada Kovilagath Rao Bahadur Krishna Varma alias Valia Raja Avergal Vs Official Receiver
Madras High Court · AIR 1927 Mad 1069 : (1927) 53 MLJ 730
High Courts05 May 1927
(Vaddiraju) Venkata Jagga Rao Vs Pitta Ranganayakulu
Madras High Court · AIR 1928 Mad 48
High Courts05 May 1927
Karupanna Konar and Others Vs Rangaswami Konar and Others
Madras High Court · 107 Ind. Cas. 293
Evidence Act, 1872 — Section 32
High Courts04 May 1927
In Re: Vanu Ramachandriah
Madras High Court · (1928) ILR (Mad) 86 : (1927) 26 LW 529 : (1927) 53 MLJ 723
Penal Code, 1860 (IPC) — Section 161
High Courts04 May 1927
Chockalingam alias Appasami Mudaliar Vs Duraiswami alias Rathnasabapathi Mudaliar and Others
Madras High Court · AIR 1928 Mad 327 : (1928) ILR (Mad) 720 : 108 Ind. Cas. 305 : (1928) 54 MLJ 479
High Courts04 May 1927
Sri Raja Rao Venkatakumara Mahipathi Surya Rao Bahadur Varu Vs Sri Rajah Rao Venkata Mahipathi Gangadhara Rama Rao
Madras High Court · AIR 1927 Mad 846 : (1927) ILR (Mad) 770 : (1927) 26 LW 227
High Courts04 May 1927
The Commissioner of Income Tax Vs A.T.K.P.L.S.P. Subramaniam Chettiar
Madras High Court · AIR 1927 Mad 841 : (1927) ILR (Mad) 765 : (1927) 26 LW 223 : (1927) 53 MLJ 379
Income Tax Act, 1961 — Section 4(1)