JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,181 of 61,517

High Courts03 May 1927

Edavalath Potayur Manakkal Maheswaram Nambudripad Karnavan and Manager of the Illom Vs Thiruvazhiyot Velappa Menon

Madras High Court · (1928) 27 LW 796 : (1928) 54 MLJ 154(1)

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17(1)

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High Courts03 May 1927

In Re: Veerabadra Pillai and Others

Madras High Court · (1928) ILR (Mad) 91 : (1927) 26 LW 549 : (1927) 53 MLJ 696

Penal Code, 1860 (IPC) — Section 143

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High Courts03 May 1927

Bada Kristam Naidu Vs Durvada Patrudu alias Janakiramayya Chowdhari and Others

Madras High Court · AIR 1927 Mad 903 : (1927) 26 LW 308 : (1927) 53 MLJ 568

Civil Procedure Code, 1908 (CPC) — Section 47, 47(3)

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High Courts03 May 1927

Edavalath Potayur Manakkal Maheswaran Nambudripad Karnavan and Manager of the Illom Vs Thiruvazhiyot Valappa Menon

Madras High Court · 107 Ind. Cas. 303

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17(1)

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High Courts02 May 1927

Ambika Charan Roy Barman and Another Vs Har Kishore Chakravarti and Others

Calcutta High Court · AIR 1927 Cal 825 : 103 Ind. Cas. 707

Bengal Tenancy Act, 1885 — Section 167

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High Courts02 May 1927

Rajani Kanto Pal Vs Mohim Chandra Roy and Others

Calcutta High Court · AIR 1927 Cal 847 : 103 Ind. Cas. 698

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47

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High Courts02 May 1927

Mt. Syamness Bibi and Others Vs Abdul Gani and Others

Calcutta High Court · AIR 1927 Cal 882

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High Courts02 May 1927

Jotindra Nath Ghosh and Another Vs Sourindra Nath Mitra and Another

Calcutta High Court · AIR 1927 Cal 928

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115, 151

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High Courts02 May 1927

Jatindra Nath Ghosh and Another Vs Sourindra Nath Mitra and Another

Calcutta High Court · 103 Ind. Cas. 468

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115

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High Courts02 May 1927Allowed

Man Singh and Another Vs Chunni Singh and Others

Allahabad High Court · (1927) 05 AHC CK 0054

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High Courts02 May 1927

(Bhaiya) Sanoman Singh and Others Vs Raja Ram and Others

Allahabad High Court · AIR 1927 All 848 : (1928) ILR (All) 68

Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts02 May 1927Dismissed

Bhaiya Sanoman Singh and Others Vs Raja Ram and Others

Allahabad High Court · (1927) 05 AHC CK 0004

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High Courts02 May 1927

Chinna Nadar Vs A.B.V. Arumugham Chetti

Madras High Court · AIR 1927 Mad 1196

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High Courts02 May 1927

S.V. Kailasanatha Ayyar Vs M. Nallasivam Pillai and Another

Madras High Court · AIR 1928 Mad 361

Madras Hindu Religious Endowments Act, 1926 — Section 78

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High Courts02 May 1927

(Puppala) Pichayya Vs Mittapalli Sarvayya and Others

Madras High Court · AIR 1927 Mad 1118 : (1927) 26 LW 746

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High Courts02 May 1927

Jana Muhammad Suleman and Others Vs Kadirsa Levvai and Another

Madras High Court · AIR 1927 Mad 1070 : 106 Ind. Cas. 523

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts29 Apr 1927

Akhoy Sardar Vs Lalchand Sardar and Others

Calcutta High Court · AIR 1928 Cal 96

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High Courts29 Apr 1927Dismissed

Kishen Lal Vs Ram Lal and Others

Allahabad High Court · AIR 1927 All 696 : (1928) ILR (All) 59 : 103 Ind. Cas. 399

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High Courts29 Apr 1927Dismissed

Bhusi Rai Vs Ganesh Rai and Others

Allahabad High Court · (1927) 04 AHC CK 0050

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High Courts29 Apr 1927

Dongar Singh and Others Vs Bhopat Singh and Others

Allahabad High Court · AIR 1927 All 692 : 103 Ind. Cas. 421

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