High Courts06 May 1927
Erram Reddy Chenchu Krishnamma Vs Maram Reddy Lakshminarayana and Another
Madras High Court · AIR 1928 Mad 271 : 108 Ind. Cas. 202
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,178 of 61,517
High Courts06 May 1927
M. Banerjee Vs Anukul Chandra Mitra
Calcutta High Court · (1927) 05 CAL CK 0038
High Courts06 May 1927
M. Banerjee Vs Emperor
Calcutta High Court · AIR 1927 Cal 823
Penal Code, 1860 (IPC) — Section 499, 500, 504
High Courts06 May 1927
Sarat Chandra Rakshit Vs Mon Mohan Panday
Calcutta High Court · AIR 1927 Cal 711
Bengal Tenancy Act, 1885 — Section 105, 109, 153
High Courts06 May 1927Dismissed
Girwar Lal Vs Kallan
Allahabad High Court · AIR 1927 All 509 : 103 Ind. Cas. 286
High Courts06 May 1927
Kundan Lal Vs Bisheshar Dayal and Others
Allahabad High Court · AIR 1927 All 734 : (1928) ILR (All) 95 : 103 Ind. Cas. 165
Transfer of Property Act, 1882 — Section 55(2)
High Courts06 May 1927
Parvataneni Mallikaraja Pudu and Others Vs Kachimalla Nalla Venkaya and Others
Madras High Court · AIR 1928 Mad 971
High Courts06 May 1927
In Re: Chellam Chetty and Another
Madras High Court · AIR 1928 Mad 224
Penal Code, 1860 (IPC) — Section 420
High Courts06 May 1927
Jagannatha Pillai and Others Vs Kathaperumal Pillai and Others
Madras High Court · AIR 1927 Mad 1035 : (1928) ILR (Mad) 76 : (1927) 26 LW 572 : (1927) 53 MLJ 688
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92Madras Estates Land Act, 1908 — Section 192
High Courts06 May 1927
In Re: Sayyad Abdul Sathar
Madras High Court · (1928) 27 LW 683 : (1928) 54 MLJ 456
High Courts06 May 1927
Muthu Balu Chettiar and Others Vs The Chairman, Madura Municipality
Madras High Court · AIR 1927 Mad 961 : (1928) ILR (Mad) 122 : (1928) 27 LW 239 : (1927) 53 MLJ 633
Tamil Nadu District Municipalities Act, 1920 — Section 249, 250
High Courts06 May 1927
Chunduri Venkataramanamma Vs Basana Simon and Others
Madras High Court · AIR 1928 Mad 234(1) : 108 Ind. Cas. 277
Transfer of Property Act, 1882 — Section 60, 62
High Courts06 May 1927
Murugiah Pillai Vs Pakkiria Pillai
Madras High Court · AIR 1928 Mad 499 : 107 Ind. Cas. 290
High Courts05 May 1927
Commissioner of Income Tax Vs Trichinopoly Tennore Hindu Permanent Fund, Ltd.
Madras High Court · AIR 1927 Mad 1078
High Courts05 May 1927
V.V. Rajabhadar Mudaliar Vs Thiruvengada Mudaliar and Others
Madras High Court · AIR 1928 Mad 20
High Courts05 May 1927
Karuppanna Konar and Others Vs Rangaswami Konar and Others
Madras High Court · AIR 1928 Mad 105(1)
Evidence Act, 1872 — Section 32
High Courts05 May 1927
Ganapathy Ayyar and Another Vs Rangaswamy Ayyangar and Others
Madras High Court · AIR 1928 Mad 168
High Courts05 May 1927
Ladha Singh Vs Munshiram Agarwalla
Calcutta High Court · AIR 1927 Cal 605
Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1877 — Section 31
High Courts05 May 1927Dismissed
Sasti Kinkar Banerjee Vs Hursookdas Chogemull
Bombay High Court · (1927) 29 BOMLR 1179
Presidency Towns Insolvency Act, 1909 — Section 22