High Courts17 May 1927
Sita Ram Vs Nanku and Others
Allahabad High Court · AIR 1928 All 16 : (1928) ILR (All) 145 : 106 Ind. Cas. 250
Evidence Act, 1872 — Section 114
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,176 of 61,517
High Courts16 May 1927
Uma Charan Bose Vs Rakhal Das Ray
Calcutta High Court · AIR 1927 Cal 756
Probate and Administration Act, 1881 — Section 37Succession Act, 1925 — Section 250
High Courts16 May 1927
In Re: Khondakar Mahammad Makhi and Others
Calcutta High Court · 116 Ind. Cas. 173
Legal Practitioners Act, 1879 — Section 36
High Courts16 May 1927Dismissed
Mukand Lal and Another Vs Naubat Lal and Others
Allahabad High Court · AIR 1927 All 635 : 103 Ind. Cas. 360
High Courts16 May 1927Dismissed
Mohammad Bashir Khan and Another Vs Mt. Kulsum Bibi and Others
Allahabad High Court · (1927) 05 AHC CK 0030
High Courts16 May 1927
Sarwan Pande Vs Jagat Pande and Others
Allahabad High Court · AIR 1927 All 771 : (1928) ILR (All) 128 : 103 Ind. Cas. 315
Civil Procedure Code, 1908 (CPC) — Section 104(f)
High Courts13 May 1927
Jadu Nath Mandal Vs Amulya Krishna Kundu and Others
Calcutta High Court · AIR 1927 Cal 794
High Courts13 May 1927
Mahanth Baba Badri Dass Vs Emperor
Patna High Court · AIR 1928 Patna 166 : 106 Ind. Cas. 706
High Courts13 May 1927Dismissed
Bhagwant Lal Vs Sri Ram Chandra Naik and Others
Allahabad High Court · (1927) 05 AHC CK 0057
High Courts13 May 1927
Mahabir Rai and Others Vs Mahadeo and Others
Allahabad High Court · AIR 1927 All 686 : 103 Ind. Cas. 367
Partition Act, 1893 — Section 2, 4
High Courts12 May 1927
M.A. Sassoon and Sons Ltd. Vs Gosto Behari De and Others
Calcutta High Court · AIR 1927 Cal 629 : 103 Ind. Cas. 754
Government of India Act, 1915 — Section 107Presidency Towns Insolvency Act, 1909 — Section 90
High Courts12 May 1927
Chedi Prasad Singh and Others Vs Emperor
Patna High Court · AIR 1927 Patna 325
High Courts12 May 1927Dismissed
Surta and Another Vs Dalli and Others
Allahabad High Court · (1927) 05 AHC CK 0050
High Courts12 May 1927Allowed
Nasir Ahmad and Others Vs King-Emperor
Allahabad High Court · (1927) 05 AHC CK 0042
High Courts12 May 1927
Badal and Others Vs Saraswati and Others
Allahabad High Court · AIR 1927 All 687 : 103 Ind. Cas. 329
Evidence Act, 1872 — Section 108, 114
High Courts12 May 1927
Sheo Harakh Upadhya and Others Vs Jai Gobind Tewari and Others
Allahabad High Court · AIR 1927 All 709
High Courts12 May 1927
Lachmi Chand and Another Vs Surja and Another
Allahabad High Court · AIR 1927 All 683 : 103 Ind. Cas. 338
Civil Procedure Code, 1908 (CPC) — Section 52(2)
High Courts11 May 1927
Emperor Vs Probhat Chandra Barua
Calcutta High Court · AIR 1927 Cal 793
Income Tax Act, 1961 — Section 2
High Courts11 May 1927
Rajkeshwar Singh and Others Vs Shyam Bihari Singh and Others
Patna High Court · AIR 1927 Patna 286
Estates Partition Act, 1897 — Section 29, 5(4)
High Courts11 May 1927
Sheoparsan Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 50
Criminal Procedure Code, 1898 (CrPC) — Section 423