JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,174 of 61,517

High Courts24 May 1927

Emperor Vs Bandhu Singh and Others

Patna High Court · AIR 1928 Patna 124 : 106 Ind. Cas. 691

Criminal Procedure Code, 1898 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 141, 143, 411, 417, 441Specific Relief Act, 1963 — Section 9

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High Courts23 May 1927

Secretary of State Vs Altaf Hossein

Calcutta High Court · AIR 1927 Cal 827 : 103 Ind. Cas. 714

Land Acquisition Act, 1894 — Section 18

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High Courts23 May 1927Dismissed

Rup Kishor Vs Patrani and Others

Allahabad High Court · (1927) 05 AHC CK 0065

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High Courts23 May 1927Dismissed

Rati Ram Vs Hardewa

Allahabad High Court · AIR 1927 All 676 : 103 Ind. Cas. 348

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High Courts23 May 1927Dismissed

Kali Charan Sharma Vs King-Emperor

Allahabad High Court · (1927) 05 AHC CK 0037

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High Courts23 May 1927

Great Indian Peninsula Railway Vs Ram Adhin and Others

Allahabad High Court · 103 Ind. Cas. 297

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High Courts23 May 1927

G.I.P. Ry. Vs Ram Adhin and Others

Allahabad High Court · AIR 1927 All 762

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High Courts22 May 1927Dismissed

Soniram Jeetmull Vs Tata and Company Limited

Bombay High Court · (1927) 29 BOMLR 1027

Contract Act, 1872 — Section 49

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High Courts20 May 1927

Nakul Chandra Das and Others Vs Rajendra Chandra Gangopadhya and Others

Calcutta High Court · AIR 1927 Cal 873

Bengal Tenancy Act, 1885 — Section 158B(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts20 May 1927

Anand Prasad Vs Gopal Das and Another

Patna High Court · AIR 1927 Patna 316

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 58, Order 21 Rule 59

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High Courts20 May 1927

Somar Singh and Others Vs Deonandan Prasad Singh and Others

Patna High Court · AIR 1927 Patna 215

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89

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High Courts20 May 1927Dismissed

Ganesh and Another Vs Dasso Ganesh and Another Vs Musammat Budha

Allahabad High Court · 103 Ind. Cas. 428

Specific Relief Act, 1877 — Section 9

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High Courts20 May 1927Disposed Of

Ganesh and Another Vs Dasso and Another

Allahabad High Court · AIR 1927 All 669 : 103 Ind. Cas. 428

Specific Relief Act, 1877 — Section 9

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High Courts20 May 1927

Narsingh Das Vs B. Shakambari Das and Another

Allahabad High Court · (1927) 05 AHC CK 0035

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High Courts19 May 1927

Emperor Vs Rajab Ali Fakir

Calcutta High Court · AIR 1927 Cal 631 : 103 Ind. Cas. 790

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 300, 302, 324

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High Courts19 May 1927

Manindra Chandra Nundy Vs Velji Mulji

Calcutta High Court · AIR 1927 Cal 773

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High Courts19 May 1927

Haran Chandra Karmakar Vs Kishori Lal Ghosh

Calcutta High Court · AIR 1929 Cal 789

Bengal Tenancy Act, 1885 — Section 105, 50

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High Courts19 May 1927

Mohanta Ramnibash Chaubay Vs Jyoti Prosad Singh Deo Bahadur and Another

Calcutta High Court · AIR 1927 Cal 921a

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High Courts19 May 1927

Kamakhya Narain Singh Vs Khalik Ahmad and Others

Patna High Court · AIR 1927 Patna 305

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 18Transfer of Property Act, 1882 — Section 113

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High Courts19 May 1927

Emperor Vs Ghulam Nabi and others

Patna High Court · AIR 1928 Patna 146

Arms Act, 1959 — Section 19(a), 19(f), 29

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