High Courts27 May 1927
Mahabir Prasad and Another Vs Mohammad Ali Khan and Others
Allahabad High Court · AIR 1927 All 704 : 103 Ind. Cas. 229
Criminal Procedure Code, 1898 (CrPC) — Section 115
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,173 of 61,517
High Courts26 May 1927
Nirmala Sundari Dassi Vs Deva Narayan Das Choudhuri and Another
Calcutta High Court · AIR 1927 Cal 868
High Courts26 May 1927
Sm. Radha Rani Dasi and Another Vs Sukdeb Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 92 : 103 Ind. Cas. 811
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 3
High Courts26 May 1927
Kuer Dasadh and Others Vs Chulhan Singh and Others
Patna High Court · AIR 1927 Patna 318
High Courts26 May 1927
Puttu Lal and Another Vs Ram Chandar and Another
Allahabad High Court · (1927) 05 AHC CK 0038
High Courts26 May 1927Allowed
Ishri Prasad Vs Sri Ram
Allahabad High Court · AIR 1927 All 510 : (1928) ILR (All) 270
High Courts26 May 1927
Kanhaiya Lal Vs Ramjas Das and Another
Allahabad High Court · AIR 1927 All 782 : 103 Ind. Cas. 268
High Courts25 May 1927
Achutanand Singh Vs Gayanchand Mahton and Others
Patna High Court · AIR 1927 Patna 313
Bengal Tenancy Act, 1885 — Schedule 3
High Courts25 May 1927
Kristo Singh Sardar Vs Secretary of State
Patna High Court · AIR 1927 Patna 333
Land Acquisition Act, 1894 — Section 12(2), 9(3)Limitation Act, 1963 — Section 5
High Courts25 May 1927Dismissed
Murli Pathak Vs King-Emperor
Allahabad High Court · (1927) 05 AHC CK 0064
High Courts25 May 1927Dismissed
Manmohan Das and Others Vs Rashiduddin and Others
Allahabad High Court · (1927) 05 AHC CK 0047
High Courts25 May 1927
Bindeshri Upadhya and Others Vs Sital Upadhya and Others
Allahabad High Court · AIR 1927 All 702 : (1928) ILR (All) 163
Limitation Act, 1963 — Article 126
High Courts25 May 1927
Mt. Faiyazi Begam Vs Sabir Hosain and Others
Allahabad High Court · AIR 1927 All 691 : 103 Ind. Cas. 264
High Courts25 May 1927
Ganga Charan and Others Vs Ram Chandra
Allahabad High Court · (1927) 05 AHC CK 0007
High Courts24 May 1927
Priya Nath Manna and Others Vs Official Trustee of Bengal and Others
Calcutta High Court · AIR 1928 Cal 43
Bengal Tenancy Act, 1885 — Section 158, 158(2), 30(b)
High Courts24 May 1927
Sadhu Shaikh Vs Emperor
Calcutta High Court · AIR 1928 Cal 260
Criminal Procedure Code, 1898 (CrPC) — Section 161, 172Penal Code, 1860 (IPC) — Section 147, 325
High Courts24 May 1927
Shiba Kali Kumar and Others Vs Chuni Lal Chatterjee
Calcutta High Court · AIR 1927 Cal 748 : 103 Ind. Cas. 674
Bengal Tenancy Act, 1885 — Section 19(1), 19(2), 45
High Courts24 May 1927
Jagdeo Singh and Others Vs Mt. Raja Kuer
Patna High Court · AIR 1927 Patna 262
Limitation Act, 1963 — Article 141
High Courts24 May 1927
Jaikissen Baram and Others Vs Baijnath Ram Marwari
Patna High Court · AIR 1927 Patna 332
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 110