High Courts08 Jun 1927Allowed
Maksud Ali Khan and Another Vs Sheikh Abdullah Khan and Others
Allahabad High Court · (1927) 06 AHC CK 0033
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,171 of 61,517
High Courts08 Jun 1927Dismissed
Secretary of State and Others Vs Rishi Ram Jagdish Prasad
Allahabad High Court · AIR 1928 All 145 : (1928) ILR (All) 227 : 108 Ind. Cas. 457
Transfer of Property Act, 1882 — Section 137Transfer of Property Act, 1882 — Section 137Transfer of Property Act, 1882 — Section 137
High Courts07 Jun 1927
Rakhal Chandra De Vs Mt. Kumudini Debya
Calcutta High Court · AIR 1927 Cal 930
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts07 Jun 1927
Ramesh Pada Mandal Vs Kadambini Dasi
Calcutta High Court · AIR 1927 Cal 702
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)Penal Code, 1860 (IPC) — Section 323, 324
High Courts07 Jun 1927
Mathura Kurmi Vs Jagdeo Singh and Others
Allahabad High Court · AIR 1928 All 61 : (1928) ILR (All) 208
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts06 Jun 1927
Sarifuddin Muhammad Vs Mohiuddin Mohammad and Others
Calcutta High Court · AIR 1927 Cal 808
High Courts06 Jun 1927Disposed Of
Balmukund and Another Vs Tula Ram and Others
Allahabad High Court · AIR 1928 All 720 : (1928) ILR (All) 394 : 113 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Jun 1927Dismissed
Gainda and Another Vs Hazari Lal and Another
Allahabad High Court · AIR 1928 All 96 : 108 Ind. Cas. 704
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38
High Courts06 Jun 1927Dismissed
(Diwan) Balwant Singh and Others Vs Kunwar Partap Singh
Allahabad High Court · (1927) 06 AHC CK 0023
High Courts06 Jun 1927Allowed
Nisar Husain and Another Vs Sundar Lal and Others
Allahabad High Court · (1927) 06 AHC CK 0022
High Courts06 Jun 1927
Kamta Singh Vs Bhagwan Das and Others
Allahabad High Court · AIR 1928 All 98 : (1928) ILR (All) 199
High Courts02 Jun 1927
Mt. Latifa Khatun and Another Vs Tofer Ali and Others
Calcutta High Court · AIR 1927 Cal 902
Limitation Act, 1963 — Article 142, 144
High Courts02 Jun 1927
Mangu Vs Emperor
Allahabad High Court · AIR 1928 All 22 : (1928) ILR (All) 186
Penal Code, 1860 (IPC) — Section 215
High Courts02 Jun 1927
Mt. Beti and Another Vs Sikhdar Singh and Others
Allahabad High Court · (1927) 06 AHC CK 0004
High Courts01 Jun 1927Dismissed
J.B. Petit Vs The Municipal Corporation of Bombay
Bombay High Court · AIR 1927 Bom 622 : (1927) 29 BOMLR 1430
City of Bombay Municipal Council Act, 1988 — Section 36(q), 37
High Courts01 Jun 1927
Mt. Tamijannessa Khatun Vs Purna Chandra Chakravarti and Others
Calcutta High Court · AIR 1927 Cal 821 : 103 Ind. Cas. 853
Bengal Tenancy Act, 1885 — Section 153AProvincial Small Cause Courts Act, 1887 — Section 17
High Courts01 Jun 1927
Bajrangi Prasad Singh and Others Vs Kesho Singh and Others
Patna High Court · AIR 1928 Patna 156 : 109 Ind. Cas. 655
Limitation Act, 1963 — Section 19, 20
High Courts01 Jun 1927
Nayamat Ram Pujara Lal Vs Lal Rameshwar Nath Sha Deo
Patna High Court · AIR 1928 Patna 144
Chotanagpur Tenancy Act, 1908 — Section 181A