High Courts20 Jun 1927
Radha Prasad Bhagat and Others Vs Emperor
Patna High Court · AIR 1928 Patna 12
Penal Code, 1860 (IPC) — Section 379
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,169 of 61,517
Privy Council20 Jun 1927
Capt. J.A. Cates, Tug and Wharfage Co., Ltd. Vs The Franklin Fire Insurance Co. of Philadelphia, Pennsylvania
Privy Council · (1927) AIR(PC) 188
High Courts20 Jun 1927
Aziz Ahmad Vs Nazir Ahmad and Others
Allahabad High Court · AIR 1927 All 504 : (1928) ILR (All) 257 : 103 Ind. Cas. 897
High Courts20 Jun 1927
B.N.W. Railway Vs Baij Nath Prasad and Another
Allahabad High Court · AIR 1927 All 837
High Courts18 Jun 1927Allowed
Lim Yam Hong Vs Lam Choon and Company
Bombay High Court · (1928) 30 BOMLR 757
High Courts17 Jun 1927
Secretary of State Vs Amulya Charan Banerjee and Others
Calcutta High Court · AIR 1927 Cal 874
Calcutta Municipal Act, 1923 — Section 557(d)Land Acquisition Act, 1894 — Section 18
High Courts17 Jun 1927
Raghubar Narayan Chaudhuri Vs Mohit Narayan Jha and Others
Patna High Court · AIR 1929 Patna 37
Transfer of Property Act, 1882 — Section 77
Privy Council17 Jun 1927
Henry Peter Christopher De Silva Vs Dorothy Margaret Catherine De Silva and another
Privy Council · (1927) AIR(PC) 263
High Courts17 Jun 1927Allowed
Sheoraj Singh Vs Kunj Behari and Another
Allahabad High Court · AIR 1927 All 720
High Courts17 Jun 1927Allowed
Suraj Prasad and Another Vs Baldeo
Allahabad High Court · (1927) 06 AHC CK 0030
High Courts17 Jun 1927Allowed
Asharfi Lal Vs King-Emperor
Allahabad High Court · AIR 1927 All 647
Criminal Procedure Code, 1898 (CrPC) — Section 435Railways Act, 1890 — Section 108
High Courts17 Jun 1927
Ashrafi Lal Vs Emperor
Allahabad High Court · 105 Ind. Cas. 679
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts17 Jun 1927
In Re: Maniara Kuppathan alias Kuppan
Madras High Court · (1928) ILR (Mad) 167 : (1928) 27 LW 725 : (1927) 53 MLJ 739
High Courts17 Jun 1927
Maniara Kuppathan alias Kuppan Vs Emperor
Madras High Court · 105 Ind. Cas. 667
High Courts16 Jun 1927
Sanjua Urao Vs Matadin Agarwalla and Others
Calcutta High Court · AIR 1928 Cal 322
Bengal Tenancy Act, 1885 — Section 167
High Courts16 Jun 1927
Muhammad Yakub Miah Majumdar Vs Hamid Ali and Another
Calcutta High Court · AIR 1927 Cal 884
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Jun 1927
Sm. Gnana Dayini Debi Vs Sm. Gunamoni Dasi and Others
Calcutta High Court · AIR 1927 Cal 914
Bengal Tenancy Act, 1885 — Section 61, 62Cess Act, 1880 — Section 95
High Courts16 Jun 1927
Bepin Chandra Das and Others Vs Menajaddi and Others
Calcutta High Court · AIR 1927 Cal 865
High Courts16 Jun 1927
Gobinda Chandra Mukherjee Vs Banka Behari Das
Calcutta High Court · AIR 1927 Cal 888
High Courts16 Jun 1927Dismissed
Mahomed Yakub Miah Majumdar Vs Namar Ali
Calcutta High Court · (1927) 06 CAL CK 0001