High Courts28 Jun 1927
Emperor Vs Nana Khanderao Ghadge
Bombay High Court · (1927) 29 BOMLR 1476
Criminal Procedure Code, 1898 (CrPC) — Section 195(a)Penal Code, 1860 (IPC) — Section 179
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,167 of 61,517
High Courts28 Jun 1927Dismissed
Kaikhushroo Rustomji Wallace Vs The Bombay Company Limited
Bombay High Court · (1927) 29 BOMLR 1367
Privy Council28 Jun 1927
Kaikhushroo Rustomji Wallace Vs The Bombay Company Ltd.
Privy Council · (1927) AIR(PC) 210
Privy Council28 Jun 1927
Raja Rajeswara Setupati Vs Muthanan Servai
Privy Council · (1927) AIR(PC) 206
High Courts28 Jun 1927Dismissed
Equitable Trust Co. and Others Vs Hafiz Mohammad Halim and Co. and Others
Allahabad High Court · AIR 1928 All 120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jun 1927Dismissed
Sidh Gopal Vs Behari Lal
Allahabad High Court · AIR 1928 All 65 : (1928) ILR (All) 284
High Courts28 Jun 1927Disposed Off
Secretary of State Vs Makhan Das
Allahabad High Court · (1927) 06 AHC CK 0028
High Courts28 Jun 1927Dismissed
Equitable Trust Co. and Others Vs Hafiz Mohammad Halim and Co.
Allahabad High Court · (1927) 06 AHC CK 0027
High Courts28 Jun 1927
Lachmi Prasad Vs Lachmi Narain and Another
Allahabad High Court · AIR 1928 All 41
Transfer of Property Act, 1882 — Section 51
High Courts28 Jun 1927
Mata Dayal Lal Vs Lalji Sahai and Others
Allahabad High Court · (1927) 06 AHC CK 0002
High Courts28 Jun 1927
Kaikhushroo Rustomji Wallace Vs The Bombay Company, Limited
Madras High Court · (1927) 53 MLJ 278
High Courts27 Jun 1927
Sukul Lakhpat Ram Vs Raghu Koeri and Others
Patna High Court · AIR 1928 Patna 109
Chotanagpur Tenancy Act, 1908 — Section 139(5), 71
Privy Council27 Jun 1927
Sunmonu Vs Disu Raphael, (represented by Awanotu)
Privy Council · (1927) AIR(PC) 270
High Courts25 Jun 1927
Premchand Hira Vs Bai Galal
Bombay High Court · AIR 1927 Bom 594 : (1927) 29 BOMLR 1336 : (1927) ILR (Bom) 1026
Divorce Act, 1869 — Section 10
High Courts24 Jun 1927
G.I.P. Ry. Co. Ltd. Vs Jesraj Patwari and Others
Calcutta High Court · AIR 1928 Cal 65
Contract Act, 1872 — Section 152, 161
High Courts24 Jun 1927
Jonab Biswas Vs Siva Kumari Debi and Another
Calcutta High Court · AIR 1927 Cal 855
Bengal Tenancy Act, 1885 — Section 105Evidence Act, 1872 — Section 32, 34
High Courts24 Jun 1927Dismissed
Gopal Narayan Kulkarni Vs Sanmukhappa Ningappa Angadi
Bombay High Court · AIR 1927 Bom 603 : (1927) 29 BOMLR 1325
Bombay Local Boards Act, 1923 — Section 35(2)(b)
High Courts24 Jun 1927
Jaishth Madho Achariyaji and Others Vs Thakur Sri Gat Ashram Narainji
Allahabad High Court · AIR 1928 All 134 : (1928) ILR (All) 265 : 108 Ind. Cas. 452
Limitation Act, 1963 — Section 10Limitation Act, 1963 — Section 10Limitation Act, 1963 — Section 10
High Courts23 Jun 1927
Dinanath Kundu and Others Vs Janaki Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 392 : 110 Ind. Cas. 368
Transfer of Property Act, 1882 — Section 106
High Courts23 Jun 1927
Promatha Nath Mukherji Vs Bhabataran Ganguly
Calcutta High Court · AIR 1927 Cal 829
Limitation Act, 1963 — Section 5