High Courts07 Jul 1927Dismissed
Ravji Andu Nikam Vs Rama Krishna Mane
Bombay High Court · AIR 1928 Bom 14 : (1927) 29 BOMLR 1346
Civil Procedure Code, 1908 (CPC) — Section 11
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,165 of 61,517
High Courts07 Jul 1927Dismissed
Bhagwan Das Marwari and another Vs Manindra Chandra Nandi and others
Patna High Court · (1927) 07 PAT CK 0029
High Courts07 Jul 1927Dismissed
Sahu Bisheshar Nath and Others Vs Chandu Lal and Others
Allahabad High Court · (1927) 07 AHC CK 0034
High Courts06 Jul 1927
Hatimullah and Others Vs Mahamad Abju Choudhury
Calcutta High Court · AIR 1928 Cal 312
Transfer of Property Act, 1882 — Section 111(2)
High Courts06 Jul 1927
Srimati Dintarini Devi and Others Vs Ambica Prosad Sanyal and Others
Calcutta High Court · 105 Ind. Cas. 841
High Courts06 Jul 1927
Keshab Lal Dutta and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 272
Police Act, 1926 — Section 30
High Courts06 Jul 1927
Hatimullah and Others Vs Mahamad Arju Choudhury
Calcutta High Court · 113 Ind. Cas. 13
High Courts06 Jul 1927
Gangadhar Bhattacharya and Others Vs The King-Emperor
Calcutta High Court · (1927) 07 CAL CK 0006
High Courts06 Jul 1927Partly Allowed
Jagannath Bhagwan Das Vs Municipal Board of Allahabad
Allahabad High Court · AIR 1928 All 136 : 108 Ind. Cas. 454
Limitation Act, 1963 — Section 15Limitation Act, 1963 — Section 15Limitation Act, 1963 — Section 15
High Courts06 Jul 1927Allowed
Balmakund Vs Ramendranath Ghosh
Allahabad High Court · AIR 1927 All 497 : (1928) ILR (All) 314
High Courts05 Jul 1927
Rohini Kumar Pal Vs Kusum Kamini Pal and Others
Calcutta High Court · 105 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts05 Jul 1927
Satyaranjan Bakshi and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 698 : 103 Ind. Cas. 771
Penal Code, 1860 (IPC) — Section 124A
High Courts05 Jul 1927
Mt. Matangini Ghose and Others Vs Mt. Monmohini Ghose and Others
Calcutta High Court · AIR 1928 Cal 41
Bengal Estates Partition Act, 1876 — Section 149, 149(d)
High Courts05 Jul 1927
Rohinikumar Pal Vs Kusum Kamini Pal and Others
Calcutta High Court · AIR 1928 Cal 196
High Courts05 Jul 1927
Ram Sarup Vs Hardeo Prasad
Allahabad High Court · AIR 1928 All 68 : (1928) ILR (All) 309 : 108 Ind. Cas. 144
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Jul 1927
Chuni Lal Mandal Vs Hira Lal Mandal and Another
Calcutta High Court · AIR 1928 Cal 378
High Courts04 Jul 1927Dismissed
Asanand Vs Gossain Madan Mohan Nand and another
Patna High Court · (1927) 07 PAT CK 0010
High Courts04 Jul 1927Dismissed
Raghunath and Another Vs N. Mohammad Ali Hasan Khan
Allahabad High Court · (1927) 07 AHC CK 0036
High Courts04 Jul 1927
Padarath Pathak Vs Jagdeo Pathak and Another
Allahabad High Court · AIR 1927 All 844