High Courts13 Jul 1927
Bharat Chandra Pal Vs Gouranga Chandra Pal and Another
Calcutta High Court · AIR 1927 Cal 885
Civil Procedure Code, 1908 (CPC) — Section 64
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,164 of 61,517
High Courts13 Jul 1927Dismissed
The Secretary of State For India Vs The Ahmedabad Ginning and Mfg. Co. Ltd.
Bombay High Court · AIR 1927 Bom 638 : (1927) 29 BOMLR 1460
High Courts13 Jul 1927
Gopal Lal Ray Vs Taj Muhammad
Patna High Court · AIR 1927 Patna 375
Bengal Tenancy Act, 1885 — Section 37, 9
High Courts12 Jul 1927
Tarapada Ghose Vs Bagala Sundari Basu and Another
Calcutta High Court · AIR 1928 Cal 143
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 11, 32
High Courts12 Jul 1927
Guimoni Dasi Vs Tarini Charan Porel
Calcutta High Court · AIR 1927 Cal 887
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89, 96(3)
High Courts12 Jul 1927Dismissed
Motilal Hirabhai Vs Kasambhai Hasanbhai
Bombay High Court · AIR 1928 Bom 16 : (1927) 29 BOMLR 1334
High Courts12 Jul 1927Dismissed
Jagmohan Saran Vs Sahu Deoki Nandan
Bombay High Court · (1927) 29 BOMLR 1386
Limitation Act, 1908 — Article 118
High Courts12 Jul 1927Dismissed
The Secretary of State for India Vs Abdul Husen Dosaji Godwala
Bombay High Court · AIR 1927 Bom 601 : (1927) 29 BOMLR 1350
Bombay Land Revenue Code, 1879 — Section 66
High Courts12 Jul 1927Dismissed
Suraj Bhan Singh Vs Sah Chain Sukh
Bombay High Court · (1927) 29 BOMLR 1385
Privy Council12 Jul 1927
Lala Jagmohan Saran Vs Sahu Deoki Nandan and others
Privy Council · (1927) AIR(PC) 229
Privy Council12 Jul 1927
Suraj Bhan Singh and others Vs Sah Chain Sukh and others
Privy Council · (1927) AIR(PC) 244
High Courts11 Jul 1927
John Carapiet Galstaun Vs Diana Sarkies
Calcutta High Court · AIR 1928 Cal 177
High Courts11 Jul 1927
G.I.P. Ry. Co. Vs Chakravarti, Sons and Co. and Others
Calcutta High Court · AIR 1928 Cal 170
Railways Act, 1890 — Section 72
High Courts11 Jul 1927
International Continental Caoutchoue Compagnie Vs Mehta and Co.
Calcutta High Court · AIR 1927 Cal 758
High Courts11 Jul 1927Dismissed
Ramgouda Annagouda Patil Vs Bhausaheb
Bombay High Court · (1927) 29 BOMLR 1380
High Courts11 Jul 1927Dismissed
Shri Shushilendratirth Swami Vs Secretary of State For India
Bombay High Court · AIR 1927 Bom 616 : (1927) 29 BOMLR 1405
Privy Council11 Jul 1927
Ramgowda Annagowda Patil and others Vs Bhausaheb and others
Privy Council · (1927) AIR(PC) 227
High Courts07 Jul 1927
Jaladhar Mondal and Another Vs Amrita Lal and Another
Calcutta High Court · AIR 1928 Cal 87
High Courts07 Jul 1927
Bonomali Gope Vs Fakir Chand Pal and Others
Calcutta High Court · AIR 1928 Cal 46
Limitation Act, 1963 — Section 14Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Jul 1927
Jaladhar Mondal and Another Vs Rai Amrita Lal Rai Bahadur and Jogendra Kumar Ghose
Calcutta High Court · 105 Ind. Cas. 641