High Courts18 Jul 1927
Visalakshi Ammal and Others Vs Veeraswami Naiker and Others
Madras High Court · AIR 1927 Mad 1072
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,162 of 61,517
High Courts18 Jul 1927
Vasudevan Nambudripad Vs M. Kannan Nayar and Others
Madras High Court · 110 Ind. Cas. 759
High Courts15 Jul 1927
(Sheikh) Salim Vs Hajira Bibi
Calcutta High Court · AIR 1928 Cal 325 : 110 Ind. Cas. 347
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts15 Jul 1927
Bangshiram Mandal and Others Vs Prasannomoyi Debi and Another
Calcutta High Court · AIR 1928 Cal 166
High Courts15 Jul 1927
Gohur Shaikh and Others Vs Shaikh Ahmed Ali and Others
Calcutta High Court · AIR 1928 Cal 113
Bengal Tenancy Act, 1885 — Section 155(1)(b), 87
High Courts15 Jul 1927
Jatindra Nath Dalal Vs Narendra Nath Dalal and Others
Calcutta High Court · AIR 1928 Cal 152
High Courts15 Jul 1927
Tricumchand Dansing Vs Chief Revenue Authority of Bengal
Calcutta High Court · AIR 1928 Cal 837
Income Tax Act, 1918 — Section 51
High Courts15 Jul 1927
Belvedere Jute Mills Ltd., Chaitram Sagormull Vs Hardwarimull and Co.
Calcutta High Court · AIR 1927 Cal 853
Arbitration Act, 1940 — Section 15Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Limitation Act, 1963 — Article 181, 183
High Courts15 Jul 1927Dismissed
Mehdi Ali Khan Vs Ghanshiam Singh
Bombay High Court · (1927) 29 BOMLR 1376
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts15 Jul 1927
Panchu Sahu Vs Muhammad Yakub and Others
Patna High Court · AIR 1927 Patna 345
Limitation Act, 1963 — Section 14
High Courts15 Jul 1927
Shivaram Sand and Others Vs Manu Lal Khemka and Others
Patna High Court · AIR 1928 Patna 40
Contract Act, 1872 — Section 63
High Courts15 Jul 1927
Surajdeo Narayan Prasad Vs Ramdewan Pande and Others
Patna High Court · AIR 1927 Patna 392
High Courts15 Jul 1927
Narayan Sahu and Others Vs Sri Thakurji Ramji and Others
Patna High Court · AIR 1928 Patna 49 : 106 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Jul 1927
Ramasray Chaudhuri Vs Lachhmi Narayan Ojha
Patna High Court · AIR 1927 Patna 416
High Courts15 Jul 1927
Babu Lakshminath Vs The Benares Bank, Ltd. and Babu Ramdeo Narain and Others
Patna High Court · (1927) 07 PAT CK 0002
Negotiable Instruments Act, 1881 (NI) — Section 118, 4, 5Transfer of Property Act, 1882 — Section 130
Privy Council15 Jul 1927
Saiyid Mehdi Ali Khan Vs Chaudhri Ghanshiam Singh
Privy Council · (1927) AIR(PC) 204
High Courts15 Jul 1927Dismissed
Bharat Bhai Vs Jai Narain
Allahabad High Court · AIR 1928 All 102 : 108 Ind. Cas. 129
High Courts15 Jul 1927Dismissed
Naubat Singh and Others Vs Jai Ram Singh and Others
Allahabad High Court · AIR 1927 All 724
High Courts15 Jul 1927Dismissed
Badri Prasad Vs Sri Thakurji Maharaj Birajman Mandir
Allahabad High Court · (1927) 07 AHC CK 0022
High Courts15 Jul 1927Dismissed
Champa Ram and Another Vs Firm Tulshi Ram-Jai Lal
Allahabad High Court · AIR 1927 All 617