High Courts20 Jul 1927
Dwarkanath Mandal and Another Vs Sreegobinda Choudhuri
Calcutta High Court · AIR 1927 Cal 906
Contract Act, 1872 — Section 59, 60
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,160 of 61,517
High Courts20 Jul 1927
Indu Bhusan Basu Vs Jatindra Nath Roy and Another
Calcutta High Court · 114 Ind. Cas. 148
Bengal Tenancy Act, 1885 — Section 148
High Courts20 Jul 1927
Gopal Lal Sanyal and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 751
Penal Code, 1860 (IPC) — Section 124A
High Courts20 Jul 1927
Maharaj Bahadur Singh of Baluchar Vs Srimati Achala Bala Devi and Others
Calcutta High Court · 105 Ind. Cas. 763
High Courts20 Jul 1927
Pranjivan Kashiram Vs Motiram Manchharam
Bombay High Court · (1927) 29 BOMLR 1412
High Courts20 Jul 1927
Aghor Manjhi and Others Vs Kshiroda Sundari and Others
Patna High Court · 109 Ind. Cas. 477
Chotanagpur Tenancy Act, 1908 — Section 139(4)
High Courts20 Jul 1927
Shibjee Shah Vs Hira Lal Rakhal Chand and Others
Patna High Court · AIR 1928 Patna 23
Provincial Insolvency Act, 1920 — Section 10, 43
High Courts20 Jul 1927
Birj Ballab Lallji and Another Vs Beney Krishna and Others
Patna High Court · AIR 1928 Patna 28
High Courts20 Jul 1927
Aghor Manjhi and Others Vs Kshirida Sundari and Others
Patna High Court · AIR 1928 Patna 198
Chotanagpur Tenancy Act, 1908 — Section 139(4)
High Courts20 Jul 1927Disposed Of
Ganga Din and Another Vs Ram Prasad
Allahabad High Court · AIR 1927 All 642
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts20 Jul 1927
In Re: Ibraya Rowthan and Another
Madras High Court · (1928) ILR (Mad) 178 : (1927) 26 LW 537 : (1927) 53 MLJ 762
High Courts19 Jul 1927
Sivakasi Viswanathaswami Devasthanam and Others Vs Koodalinga Nadan and Others
Madras High Court · AIR 1928 Mad 246 : 108 Ind. Cas. 401
High Courts19 Jul 1927Allowed
Venkatraman Mukund Kamat Vs Janardhan Baburao Kamat
Bombay High Court · AIR 1928 Bom 8 : (1927) 29 BOMLR 1522 : (1928) ILR (Bom) 16
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 14
High Courts19 Jul 1927Allowed
Alwar Naidu Vs Kothandapani Naidu
Bombay High Court · (1927) 29 BOMLR 1388
High Courts19 Jul 1927
Nadiar Chand Guin Vs Satish Chandra Sukal and Another
Calcutta High Court · AIR 1927 Cal 964
Contract Act, 1872 — Section 73
High Courts19 Jul 1927
Saroj Bandhu Simlai Vs Mati Lal Ghose and Others
Calcutta High Court · AIR 1928 Cal 112
High Courts19 Jul 1927
Basanta Kumar Adak Vs Khirode Chandra Ghose
Calcutta High Court · AIR 1928 Cal 25
High Courts19 Jul 1927
I.J. Cohen Vs Bipin Behari Sadkhan
Calcutta High Court · AIR 1929 Cal 137
Calcutta Municipal Act, 1923 — Section 46, 47
High Courts19 Jul 1927
I.J. Cohen Vs Bipin Behary Sadhukhan
Calcutta High Court · 116 Ind. Cas. 145
Calcutta Municipal Act, 1923 — Section 46, 47