High Courts22 Jul 1927
Mt. Jadooie Kaharin Vs Mt. Kisun Basi Kuer
Patna High Court · AIR 1928 Patna 106
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,159 of 61,517
High Courts22 Jul 1927
Mt Maharup Kuer Vs Mahabir Singh and Others
Patna High Court · AIR 1928 Patna 111
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts21 Jul 1927
Municipal Council Vs M. C. Krishna Nambiar and Another
Madras High Court · AIR 1927 Mad 968
High Courts21 Jul 1927
Madhu Sudan Kundu and Others Vs Chhalimaddin Ahammad and Others
Calcutta High Court · AIR 1928 Cal 167
High Courts21 Jul 1927
Mahim Chandra Saha and Others Vs Esahak Sikdar and Others
Calcutta High Court · AIR 1927 Cal 954
High Courts21 Jul 1927Dismissed
The Roal Bank of Canada Vs Joseph Salvatori
Bombay High Court · (1928) 30 BOMLR 760
High Courts21 Jul 1927Allowed
Sakharam Bala Nikam Vs Thama Bala Nikam
Bombay High Court · AIR 1928 Bom 26 : (1927) 29 BOMLR 1571 : (1927) ILR (Bom) 1019
High Courts21 Jul 1927
Jogi Raut and Others Vs Emperor
Patna High Court · AIR 1928 Patna 98
Penal Code, 1860 (IPC) — Section 143
High Courts21 Jul 1927Dismissed
Chhanga Vs Tirhi and Others
Allahabad High Court · (1927) 07 AHC CK 0031
High Courts21 Jul 1927
Velusami Naicken Vs Dhanakoti Balasubramania Chettiar
Madras High Court · AIR 1928 Mad 398
Civil Procedure Code, 1908 (CPC) — Section 57
High Courts21 Jul 1927
Bhadri Narayana Vs Nagaldinne Srinivasa Rao and Others
Madras High Court · (1928) 27 LW 632 : (1928) 54 MLJ 66
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts21 Jul 1927
The Municipal Council Vs M.C. Krishnan Nambiar and Others
Madras High Court · (1928) ILR (Mad) 987 : (1927) 26 LW 439 : (1928) 54 MLJ 147
Tamil Nadu District Municipalities Act, 1920 — Section 93(3)
High Courts21 Jul 1927
The Municipal Council Vs M.C. Krishna Nambiar and Another
Madras High Court · 105 Ind. Cas. 147
Tamil Nadu District Municipalities Act, 1920 — Section 93(3)
High Courts20 Jul 1927Dismissed
Dada Vaku Nikam Vs Bahiru Hingu Nikam
Bombay High Court · AIR 1927 Bom 627 : (1927) 29 BOMLR 1419
Dekkhan Agriculturists Relief Act, 1879 — Section 10ATransfer of Property Act, 1882 — Section 54
High Courts20 Jul 1927
Maharaj Bahadur Singh of Baluchar District Vs Sm. Achala Bala Devi and Others
Calcutta High Court · AIR 1928 Cal 106
High Courts20 Jul 1927
Jatindra Nath Mukerjee and Others Vs Suradhani Debi and Another
Calcutta High Court · AIR 1928 Cal 102
High Courts20 Jul 1927
Bhodai Sheikh Vs Barada Kanta Dutta
Calcutta High Court · AIR 1928 Cal 116
Specific Relief Act, 1877 — Section 9
High Courts20 Jul 1927
Nafar Chandra Pal Choudhury Vs Murali Mondal and Another
Calcutta High Court · AIR 1928 Cal 496
Bengal Tenancy Act, 1885 — Section 105
High Courts20 Jul 1927
Makram Ali Molla and Others Vs Abdul Hamid Molla and Others
Calcutta High Court · AIR 1927 Cal 880