High Courts28 Jul 1927
Umrao Singh Vs Mt. Mohan Kunwar and Another
Allahabad High Court · (1927) 07 AHC CK 0018
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,157 of 61,517
High Courts28 Jul 1927
Chhotey Lal Vs Brijraj Singh
Allahabad High Court · AIR 1928 All 142 : 108 Ind. Cas. 155
Court of Wards Act — Section 55Court of Wards Act — Section 55Court of Wards Act — Section 55
High Courts28 Jul 1927
Gaya Prasad and Another Vs Durga Singh and Another
Allahabad High Court · AIR 1928 All 112 : 108 Ind. Cas. 136
Bundelkhand Encumbered Estates Act, 1903 — Section 6Bundelkhand Encumbered Estates Act, 1903 — Section 6Bundelkhand Encumbered Estates Act, 1903 — Section 6
High Courts28 Jul 1927
Sankaralinga Reddiar and Others Vs Ramaswami Reddiar and Another
Madras High Court · AIR 1928 Mad 232
Letters Patent Act, 1865 — Section 15
High Courts27 Jul 1927
International Continental Caoutchoue Compagnie Vs Mehta and Co.
Calcutta High Court · AIR 1927 Cal 779
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, Order 6 Rule 15(1)
High Courts27 Jul 1927
Upendra Lal Gupta and Others Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1928 Cal 186
Bengal Tenancy Act, 1885 — Section 50
High Courts27 Jul 1927
Sali Bewa Vs Ajijuddin Shaikh and Others
Calcutta High Court · AIR 1927 Cal 911
Bengal Tenancy Act, 1885 — Section 29
High Courts27 Jul 1927
Dasharathi Ghosh Vs Khondkar Abdul Hannan
Calcutta High Court · AIR 1928 Cal 68
Contract Act, 1872 — Section 59, 61
High Courts27 Jul 1927
Ashoke Kumar De Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 542
Calcutta Municipal Act, 1923 — Section 538
High Courts27 Jul 1927
Ramsarup Raut and Others Vs Ramnarain Tewary
Patna High Court · AIR 1929 Patna 32
Evidence Act, 1872 — Section 13, 18, 35
High Courts27 Jul 1927
Balantrapur Venkatarao Vs Valluri Padmanabha Raju and Others
Madras High Court · AIR 1927 Mad 981 : (1928) ILR (Mad) 180 : (1927) 26 LW 489 : (1927) 53 MLJ 529
Copyright Act, 1957 — Section 7
High Courts26 Jul 1927Allowed
The Secretary of State for India Vs Girjabai
Bombay High Court · (1927) 29 BOMLR 1503 : (1927) ILR (Bom) 957
High Courts26 Jul 1927
Nripendra Bhusan Roy and Others Vs Raja Pramatha Bhusan Deb Ray
Calcutta High Court · AIR 1927 Cal 907
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, 115
High Courts26 Jul 1927
Siba Kumari Devi Vs Doshi Ghosain
Calcutta High Court · AIR 1928 Cal 146
Bengal Tenancy Act, 1885 — Section 105(1)
High Courts26 Jul 1927Dismissed
Sorabshah Pestonji Vs The Secretary of State for India
Bombay High Court · AIR 1928 Bom 17 : (1927) 29 BOMLR 1535
Contract Act, 1872 — Section 18, 19
High Courts26 Jul 1927
Tajali Mian, and Others Vs Emperor
Patna High Court · AIR 1928 Patna 31
Criminal Procedure Code, 1898 (CrPC) — Section 278
Privy Council26 Jul 1927
Delhi Cloth and General Mills Co., Ltd. Vs Income Tax Commissioner, Delhi, and another
Privy Council · (1927) AIR(PC) 242
Privy Council26 Jul 1927
Secretary of State for India Vs Mt. Girjabai
Privy Council · (1927) AIR(PC) 238