High Courts02 Aug 1927
Nagarathnammal and Others Vs Chinnu Sah and Others
Madras High Court · (1927) 53 MLJ 861
JUDGMENT DATABASE
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12,30,331 judgments in All Courts · page 59,156 of 61,517
High Courts02 Aug 1927
Dhanabakkiyammal Vs Thangavelu Mudaliar and Others
Madras High Court · AIR 1927 Mad 994 : (1927) ILR (Mad) 956 : (1927) 26 LW 493 : (1927) 53 MLJ 644
Administrator Generals Act, 1902 — Section 4Succession Act, 1925 — Section 301
High Courts02 Aug 1927
Sharfuniya Begum Sahiba Vs (Sayyad) Pacha Sahib and Others
Madras High Court · AIR 1928 Mad 793
Transfer of Property Act, 1882 — Section 53(2)
High Courts01 Aug 1927
Maharaj Rajaramji and Others Vs Ramnath Upasni and Others
Patna High Court · AIR 1927 Patna 412
High Courts01 Aug 1927
Rajnarain Mahton and Others Vs Majlis Sahay
Patna High Court · AIR 1928 Patna 112
High Courts01 Aug 1927
Karuppa Koundan and Another Vs Chinna Nallammal and Others
Madras High Court · AIR 1927 Mad 1189
High Courts01 Aug 1927
Kodali Tiruvengalaratnam alias Tiruvengalam and Another Vs Kadali Butchayya
Madras High Court · (1929) ILR (Mad) 373 : 113 Ind. Cas. 347 : (1928) 28 LW 727 : (1928) 55 MLJ 757
High Courts29 Jul 1927
Bhukhandas Lallubhai Vs Thakoreram Kapilram
Bombay High Court · AIR 1927 Bom 640 : (1927) 29 BOMLR 1465
High Courts29 Jul 1927
Bansilal Abeerchand Vs V. Sriranganachiarammal and Another
Madras High Court · AIR 1928 Mad 486
High Courts29 Jul 1927
L. Krishnaswami Naidu and Another Vs Sriram Sriramulu Naidu
Madras High Court · (1927) 26 LW 676 : (1927) 53 MLJ 727
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts29 Jul 1927
Kasivajjala Ramaswami and Another Vs Boddu Veeranna and Others
Madras High Court · (1927) 26 LW 725 : (1927) 53 MLJ 766
High Courts29 Jul 1927
(Board of Control) Sri Thyagarajaswami Devasthanam Vs Balayee Ammal and Others
Madras High Court · AIR 1928 Mad 61 : (1928) 27 LW 32
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jul 1927
The Board of Control Sri Thyagaraja Swami Devasthanam, Tiruvalur Vs Balajee Ammal and Others
Madras High Court · 107 Ind. Cas. 136
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jul 1927
Rai Bahadur Bansilal Abberchand Vs V. Sriranganacharammal and Others
Madras High Court · 107 Ind. Cas. 302
High Courts28 Jul 1927Dismissed
Mariyam Hakim Momin Vs The Secretary of State for India
Bombay High Court · (1927) 29 BOMLR 1427
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Jul 1927
Ramjag Ahir Vs Emperor
Patna High Court · AIR 1928 Patna 203 : 109 Ind. Cas. 114
Criminal Procedure Code, 1898 (CrPC) — Section 303, 307, 317Evidence Act, 1872 — Section 154
Privy Council28 Jul 1927
Gauri Shankar and others Vs Jiwan Singh and others
Privy Council · (1927) AIR(PC) 246
High Courts28 Jul 1927Dismissed
Emperor Vs Brahmadin
Allahabad High Court · AIR 1927 All 727(1)
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts28 Jul 1927Dismissed
Sur Nath Bhaduri Vs Emperor
Allahabad High Court · AIR 1927 All 721 : (1928) ILR (All) 365
Penal Code, 1860 (IPC) — Section 191, 192