High Courts10 Aug 1927
Tarachand Marwari Vs Bengal Nagpur Railway Co. and Others
Patna High Court · AIR 1928 Patna 259
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,154 of 61,517
High Courts10 Aug 1927
Akbar Ali Vs Emperor
Patna High Court · AIR 1928 Patna 1
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 376
High Courts10 Aug 1927
Subramania Aiyar Vs V. Rama Aiyar and Others
Madras High Court · (1928) 27 LW 489 : (1928) 54 MLJ 67
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Aug 1927
Padmanabha Aiyar and Another Vs Sitarama Aiyar and Others
Madras High Court · (1927) 26 LW 586 : (1928) 54 MLJ 96
Transfer of Property Act, 1882 — Section 58
High Courts09 Aug 1927
Krishnadhan Sardar and Others Vs Sital Parui and Others
Calcutta High Court · 115 Ind. Cas. 605
High Courts09 Aug 1927
Mahadeo Lal Marwari Vs Rai Bahadur Dalip Narayan Singh and Others
Patna High Court · 106 Ind. Cas. 243
High Courts09 Aug 1927
Mahadeo Lal Marwari Vs Dalip Narayan Singh and Others
Patna High Court · AIR 1928 Patna 190
High Courts09 Aug 1927
Sethumadhava Ayyar Vs Bacha Bibi and Others
Madras High Court · AIR 1928 Mad 778
Transfer of Property Act, 1882 — Section 41
High Courts09 Aug 1927
In Re: Ellammal and Others
Madras High Court · (1927) 26 LW 771 : (1927) 53 MLJ 810
Madras Local Boards Act, 1884 — Section 175, 207
High Courts08 Aug 1927
Samsannessa Bibi and Another Vs Rahim Pramanik and Others
Calcutta High Court · AIR 1927 Cal 900
Bengal Tenancy Act, 1885 — Section 188
High Courts08 Aug 1927
Arunadoya Chakrabarty and Others Vs Mahammad Ali and Others
Calcutta High Court · AIR 1928 Cal 138
Contract Act, 1872 — Section 43
High Courts08 Aug 1927
Deonandan Pande and Another Vs Anhach Kahar and Others
Patna High Court · AIR 1928 Patna 128
Chotanagpur Tenancy Act, 1908 — Section 139ASpecific Relief Act, 1877 — Section 9
High Courts08 Aug 1927
Balam Nookamma and Another Vs Sadireddi Dharmayya and Others
Madras High Court · AIR 1928 Mad 233 : (1927) 53 MLJ 863
High Courts08 Aug 1927
Narayana Doss Balakrishna Doss Vs Buchraj Chordia Sowcar and Others
Madras High Court · (1927) 53 MLJ 842
High Courts05 Aug 1927
Man Mohan Pandey Vs Hari Nath Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 408
Bengal Tenancy Act, 1885 — Section 105
High Courts05 Aug 1927
Mon Mohan Pandey Vs Hari Nath Chaudhury and Others
Calcutta High Court · 110 Ind. Cas. 338
Evidence Act, 1872 — Section 32(2)
High Courts05 Aug 1927
Vankayala Subbarayudu Vs Kolluri Venkataratnam
Madras High Court · AIR 1928 Mad 1074 : (1928) ILR (Mad) 632 : 110 Ind. Cas. 136 : (1928) 28 LW 477 : (1928) 55 MLJ 314
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts04 Aug 1927
Sadhu Kathalia and Others Vs Dhirendra Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 425 : 113 Ind. Cas. 247
Specific Relief Act, 1877 — Section 42
High Courts04 Aug 1927
Rishee Case Law Vs Golam Ali Mirdha and Others
Calcutta High Court · AIR 1928 Cal 548
Bengal Tenancy Act, 1885 — Section 148A
High Courts04 Aug 1927
Gocool Chunder Law and Others Vs Jamal Biswas and Others
Calcutta High Court · AIR 1928 Cal 553
Bengal Tenancy Act, 1885 — Section 52